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Bombay High Court judgments, 1925

395 judgments · page 16 of 20

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High Courts27 Mar 1925Dismissed

Probhudas Vs Ganidada

Bombay High Court · (1925) 27 BOMLR 855

Tariff Act, 1894 — Section 10
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High Courts27 Mar 1925

Udoychand Panalal Vs P.E. Guzdar and Co.

Bombay High Court · (1925) 27 BOMLR 867

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts25 Mar 1925Allowed

Ulawappa Basawaneppa Hugar Vs Gadigewa Hugar

Bombay High Court · AIR 1925 Bom 477 : (1925) 27 BOMLR 948

Bombay Land Revenue Code, 1879 — Section 133
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High Courts25 Mar 1925Allowed

Martand Trimbak Gadre Vs Amritrao Raghojirao Damale

Bombay High Court · AIR 1925 Bom 501 : (1925) 27 BOMLR 951

Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
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High Courts25 Mar 1925

Nagindas Dahyabhai Vs Gordhandas Dahyabhai

Bombay High Court · 88 Ind. Cas. 941

Provincial Insolvency Act, 1920 — Section 53
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High Courts24 Mar 1925

Supadi Vs Emperor

Bombay High Court · 87 Ind. Cas. 840(1)

Penal Code, 1860 (IPC) — Section 300(4), 302
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High Courts24 Mar 1925Dismissed

Emperor Vs P.B. Ponde

Bombay High Court · (1925) 27 BOMLR 612

City of Bombay Police Act, 1902 — Section 70, 72, 74
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High Courts24 Mar 1925

Emperor Vs Supadi Lukadu

Bombay High Court · (1925) 27 BOMLR 604

Penal Code, 1860 (IPC) — Section 300(4), 302, 309
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High Courts23 Mar 1925Dismissed

Vishnu Moreshwar Dabholkar Vs Sadashiv Shivram Nisale

Bombay High Court · AIR 1925 Bom 509 : (1925) 27 BOMLR 943

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High Courts21 Mar 1925

The Coorla Spinning and Weaving Mills Company Limited Vs Vallabhdas Kallianji

Bombay High Court · AIR 1925 Bom 547 : (1925) 27 BOMLR 1168 : 94 Ind. Cas. 575

Contract Act, 1872 — Section 107
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High Courts21 Mar 1925

Kishenprasad and Co. Ltd. Vs Rajaram Ramharakh

Bombay High Court · AIR 1926 Bom 13 : (1925) 27 BOMLR 1159 : 94 Ind. Cas. 570

Penal Code, 1860 (IPC) — Section 109, 408
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High Courts20 Mar 1925

Jivanchand Gambhirmal and Others Vs Laxminarayan Ganeshram

Bombay High Court · 89 Ind. Cas. 885

Contract Act, 1872 — Section 30
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High Courts20 Mar 1925Dismissed

Jivanchand Gambhirmal Vs Laxminarayan Ganeshram

Bombay High Court · AIR 1925 Bom 511 : (1925) 27 BOMLR 941

Contract Act, 1872 — Section 30
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High Courts20 Mar 1925Dismissed

Shrinivas Narayan Prabhu Vs Shiddika Maidin Saiba

Bombay High Court · AIR 1925 Bom 413 : (1925) 27 BOMLR 931

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High Courts19 Mar 1925

Peruri Suryanarayanan Vs W.L. Narsimha

Bombay High Court · AIR 1925 Bom 415 : (1925) 27 BOMLR 938

Presidency Small Cause Courts Act, 1882 — Section 41
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High Courts18 Mar 1925Dismissed

R.K. Mody and Co. Vs Mahomedbhai Abdool Hoossein and Co.

Bombay High Court · AIR 1925 Bom 378 : (1925) 27 BOMLR 595 : 87 Ind. Cas. 793

Bombay General Clauses Act, 1904 — Section 7
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High Courts17 Mar 1925Dismissed

Habib Rowji Vs Standard Aluminium and Brass Works Limited

Bombay High Court · AIR 1925 Bom 321 : (1925) 27 BOMLR 574

Companies Act, 1882 — Section 38, 61
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High Courts17 Mar 1925

Tukaram Mahadu Tandel Vs Ramchandra Mahadu Tandel

Bombay High Court · AIR 1925 Bom 425 : (1925) 27 BOMLR 921

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts13 Mar 1925Dismissed

Gajadhar Mahton Vs Ambika Prasad Tewari

Bombay High Court · (1925) 27 BOMLR 853

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
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High Courts10 Mar 1925Dismissed

Laxman Waman Gadre Vs Saraswati Ganesh Gadre

Bombay High Court · AIR 1925 Bom 432 : (1925) 27 BOMLR 692

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