High Courts16 Nov 1925
Indaji Majaji Vs Cooverji Nowroji Gamadia
Bombay High Court · AIR 1926 Bom 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 73
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 4 of 20
High Courts16 Nov 1925Allowed
Ramling Parvatayya Samble Vs Bhagvant Sambhuappa Kathale
Bombay High Court · (1926) 28 BOMLR 591 : (1926) ILR (Bom) 334
Registration Act, 1908 — Section 17(A)
High Courts16 Nov 1925
Ratanchand Khimchand Vs Damji Dharsey
Bombay High Court · (1927) 29 BOMLR 371 : 101 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 114(a)
High Courts12 Nov 1925Dismissed
Durgabai Vs Sarasvatibai
Bombay High Court · (1929) 31 BOMLR 414
Penal Code, 1860 (IPC) — Section 406
High Courts12 Nov 1925
Sayed Mahomed Raja Sayed Sadak Miya Vs Thakordas Chaturbhujdas
Bombay High Court · AIR 1926 Bom 335(1)
High Courts12 Nov 1925Dismissed
Bharmakka Bistappa Vs Mallappa Fakirappa Shiri
Bombay High Court · (1926) 28 BOMLR 598
High Courts11 Nov 1925
Sidheshvar Martand Hagre and Others Vs Ganpatrao Baburao Patil and Others
Bombay High Court · AIR 1926 Bom 303
High Courts11 Nov 1925
Sidheshvar Martand Hagre Vs Ganpatrao Baburao Patil
Bombay High Court · (1926) 28 BOMLR 588 : (1926) ILR (Bom) 331
High Courts10 Nov 1925Dismissed
Nur Mahomed Husen Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 582
Land Acquisition Act, 1894 — Section 4(1), 5, 6
High Courts10 Nov 1925
Nur Mahomed Husen Vs Secretary of State
Bombay High Court · AIR 1926 Bom 369
Land Acquisition Act, 1894 — Section 7
High Courts06 Nov 1925Allowed
Emperor Vs Dorabsha Bomanji Dubash
Bombay High Court · (1926) ILR (Bom) 250
Criminal Procedure Code, 1898 (CrPC) — Section 204, 205, 242, 243, 255
High Courts06 Nov 1925Dismissed
Hanmantram Surajmal Marwadi Vs Shankarlal Abaji Marwadi
Bombay High Court · (1926) 28 BOMLR 513 : 95 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts06 Nov 1925
Dorabshah Bomanji Dubash Vs Emperor
Bombay High Court · AIR 1926 Bom 218
Criminal Procedure Code, 1898 (CrPC) — Section 205, 242, 243
High Courts05 Nov 1925Dismissed
Fakirgowda Bhimangowda Vs Vishnudas Venkatdas
Bombay High Court · (1926) 28 BOMLR 578 : (1926) ILR (Bom) 326
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13
High Courts05 Nov 1925
Fakirgowda Bhimangowda and Others Vs Vishnudas Venkatdas
Bombay High Court · AIR 1926 Bom 353
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Nov 1925
Emperor Vs Shafi Ahmed Nabi Ahmed
Bombay High Court · (1926) 28 BOMLR 158
Penal Code, 1860 (IPC) — Section 111
High Courts04 Nov 1925
In Re: Ishvarlal Maneklal Trivedi
Bombay High Court · AIR 1926 Bom 225
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts04 Nov 1925
Emperor Vs Tarak Das Gupta
Bombay High Court · (1926) 28 BOMLR 99 : (1926) ILR (Bom) 246
Penal Code, 1860 (IPC) — Section 509