High Courts05 Aug 1942
Ambalal Sankaleshwar Oza Vs Punjabhai Trikamlal Pandya
Bombay High Court · AIR 1943 Bom 129 : (1943) 45 BOMLR 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 144, 151
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 6 of 10
High Courts05 Aug 1942
Chandulal Vadilal Vs Government of The Province of Bombay
Bombay High Court · AIR 1943 Bom 138 : (1943) 45 BOMLR 197
Bombay Land Revenue Code, 1879 — Section 65Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Aug 1942Dismissed
Yeshvant Shankar Dunakhe Vs Pyaraji Nurji Tamboli
Bombay High Court · AIR 1943 Bom 145 : (1943) 45 BOMLR 208
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64
High Courts04 Aug 1942Dismissed
Donkangouda Ramchandragouda Vs Revanshiddappa Shivalingappa Balganur
Bombay High Court · AIR 1943 Bom 148 : (1943) 45 BOMLR 194
Transfer of Property Act, 1882 — Section 108(j)
High Courts03 Aug 1942
Shaikh Ahmed Shaikh Mahomed Ashraf Vs Bai Fatma
Bombay High Court · AIR 1943 Bom 48 : (1942) 44 BOMLR 919
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts30 Jul 1942
Krishnaji Narayan Deshmukh Vs Bhagwan Ganesh Deshmukh
Bombay High Court · AIR 1943 Bom 113 : (1943) 45 BOMLR 191
Evidence Act, 1872 — Section 92
High Courts29 Jul 1942
Emperor Vs Haji Hassim Ibrahim
Bombay High Court · (1942) 44 BOMLR 810
Factories Act, 1948 — Section 22
High Courts28 Jul 1942
Emperor Vs Damodar Gopal
Bombay High Court · (1942) 44 BOMLR 804
Bombay Children Act, 1924 — Section 46
High Courts27 Jul 1942
Rama Appa Jadhav Vs Tippaya Appaya Mathapati
Bombay High Court · AIR 1943 Bom 95 : (1943) 45 BOMLR 186
Bombay Land Revenue Code, 1879 — Section 83
High Courts27 Jul 1942
In Re: A Firm of Solicitors
Bombay High Court · AIR 1942 Bom 331 : (1942) 44 BOMLR 796
High Courts24 Jul 1942
Pannaji Devichand Vs Lakkaji Dolaji
Bombay High Court · AIR 1943 Bom 156 : (1943) 45 BOMLR 181
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 73
High Courts22 Jul 1942Dismissed
Lachhia Limji Vs Nagindas Chhotalal
Bombay High Court · AIR 1943 Bom 115 : (1943) 45 BOMLR 178
Dekkhan Agriculturists Relief Act, 1879 — Section 13(f)Limitation Act, 1908 — Section 20
High Courts17 Jul 1942
Chhabildas Nandlal and Co. Vs Damodar Khetsey and Co.
Bombay High Court · AIR 1943 Bom 199 : (1943) 45 BOMLR 387
Arbitration Act, 1940 — Section 34
High Courts17 Jul 1942
Ramchandra Lalbhai Vs Chinubhai Lalbhai
Bombay High Court · (1943) 45 BOMLR 1075
Contract Act, 1872 — Section 202
High Courts16 Jul 1942
Emperor Vs Babibai
Bombay High Court · (1942) 44 BOMLR 807
Criminal Procedure Code, 1898 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 342
High Courts15 Jul 1942
Emperor Vs Gordhandas Nathalal Patel
Bombay High Court · AIR 1943 Bom 76 : (1942) 44 BOMLR 800
Electricity Act, 1910 — Section 44(b)
High Courts10 Jul 1942
Virangauda Lingangauda Hiregaudar Vs Yellappa Shidappa Tambakad
Bombay High Court · AIR 1943 Bom 56 : (1943) 45 BOMLR 17
High Courts09 Jul 1942
Dinshaw Iron Works Vs Miakhan Adamji and Co.
Bombay High Court · AIR 1943 Bom 42 : (1942) 44 BOMLR 924
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts08 Jul 1942Allowed
Hanmant Ramaji Patil Vs Vasudev Hanmant Gumaste Desai
Bombay High Court · AIR 1943 Bom 89 : (1943) 45 BOMLR 95