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Bombay High Court judgments, 1906

162 judgments · page 8 of 9

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High Courts24 Feb 1906Dismissed

Shamsudin Vs Abdul Hoosein

Bombay High Court · (1906) 8 BOMLR 252

Transfer of Property Act, 1882 — Section 6(a)
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High Courts24 Feb 1906

Damodar Laxman Lele Vs Kashinath Waman Lele

Bombay High Court · (1907) 9 BOMLR 312

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High Courts23 Feb 1906

Amolak Banechand Vs Dhondi Khandu Bhosle

Bombay High Court · (1906) 8 BOMLR 360

Trusts Act, 1882 — Section 90
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High Courts22 Feb 1906

Madhavji Bhanji Vs Ramnath Dadoba

Bombay High Court · (1906) 8 BOMLR 354

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High Courts22 Feb 1906

Emperor Vs Chinia Bhika Koli

Bombay High Court · (1906) 8 BOMLR 240

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High Courts20 Feb 1906Allowed

Bhau Mangesh Wagle Vs Ahmedbhoy Habibbhoy

Bombay High Court · (1906) 8 BOMLR 312

Mamlatdars Court Act, 1906 — Section 4
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High Courts19 Feb 1906

Nilawa Bharma Bashya Vs Krishnappa Huwappa Maistri

Bombay High Court · (1906) 8 BOMLR 350

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High Courts16 Feb 1906Dismissed

Gangamoyi Debi Vs Troiluckhya Nath Chowdhry

Bombay High Court · (1906) 8 BOMLR 375

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High Courts15 Feb 1906

In Re: Venganat Swaroopathil and Valia Nambidi

Bombay High Court · (1906) 8 BOMLR 374

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High Courts15 Feb 1906

Emperor Vs Kavtik Chaitram and Narayan Baldev Palwa

Bombay High Court · (1906) 8 BOMLR 241

Bombay Regulation Act, 1827 — Section 27
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High Courts14 Feb 1906

Emperor Vs Ismail Rustomkhan

Bombay High Court · (1906) 8 BOMLR 236

Penal Code, 1860 (IPC) — Section 372, 373
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High Courts14 Feb 1906

Emperor Vs Bhaskar Balvant Bhopatkar

Bombay High Court · (1906) 8 BOMLR 421

Penal Code, 1860 (IPC) — Section 124A
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High Courts13 Feb 1906

In Re: Ralli Bros.

Bombay High Court · (1906) 8 BOMLR 234

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High Courts13 Feb 1906

Venkappa Timappa Vs Fakirgowda Govindgowda

Bombay High Court · (1906) 8 BOMLR 346

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High Courts11 Feb 1906Dismissed

Mutsaddi Lal Vs Kundan Lal

Bombay High Court · (1906) 8 BOMLR 371

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High Courts02 Feb 1906

Bai Dahi Vs Hargovandas Kuberdas

Bombay High Court · (1906) 8 BOMLR 229

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High Courts26 Jan 1906Dismissed

Bai Jaiji Vs N.C. Macleod

Bombay High Court · (1906) 8 BOMLR 122

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High Courts26 Jan 1906Allowed

Keshavrao Bhagvant Vs Raya Pandu

Bombay High Court · (1906) 8 BOMLR 287

Evidence Act, 1872 — Section 92
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High Courts25 Jan 1906

Kashinath Shamji Vs Chimnaji Sadashiv

Bombay High Court · (1906) 8 BOMLR 268

Civil Procedure Code, 1908 (CPC) — Section 50
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High Courts25 Jan 1906

The Surat City Municipality Vs Chunilal Maneklal Gandhi

Bombay High Court · (1906) 8 BOMLR 209

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