High Courts29 Nov 1906
Pita Moti Vs Chunilal Harakhchand
Bombay High Court · (1907) 9 BOMLR 15
Civil Procedure Code, 1882 — Section 244
COURT ARCHIVE
Bombay High Court judgments, 1906
162 judgments · page 2 of 9
High Courts27 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 122
Stamp Act, 1899 — Section 35(a), 38(2)
High Courts23 Nov 1906
The Ahmedabad Municipality Vs Maganlal Khushaldas
Bombay High Court · (1907) 9 BOMLR 156
District Municipalities Act — Section 96
High Courts19 Nov 1906Allowed
Ramchandra Sadashiv Vs Laxman Sadashiv
Bombay High Court · (1906) 8 BOMLR 892
Limitation Act, 1963 — Article 179
High Courts16 Nov 1906
Emperor Vs Kadar Ghulam Mahmad
Bombay High Court · (1906) 8 BOMLR 950
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)
High Courts16 Nov 1906
Manjappa Subbaya and Another Vs Venkatesh Bab Prabhu
Bombay High Court · (1907) ILR (Bom) 159
High Courts16 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 119
Stamp Act, 1899 — Section 2(10)
High Courts15 Nov 1906
Emperor Vs Cholappa Malharappa
Bombay High Court · (1906) 8 BOMLR 947
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts02 Nov 1906
Thakur Amjal Ali Khan Vs Nawab Ali Khan
Bombay High Court · (1907) 9 BOMLR 264
Oudh Estates Act, 1869 — Section 8
High Courts01 Nov 1906Allowed
Nawab Shah Ara Begam Vs Nanhi Begam alias Roshan Jehan Begam
Bombay High Court · (1907) 9 BOMLR 80
Limitation Act, 1877 — Section 4
High Courts01 Nov 1906
Goswami Sri Ghanshiam Lalji Vs Ram Narain
Bombay High Court · (1907) 9 BOMLR 1
Negotiable Instruments Act, 1881 (NI) — Section 89
High Courts16 Oct 1906Dismissed
Motilal Virchand Vs The Collector
Bombay High Court · (1906) 8 BOMLR 904
Bombay Civil Courts Act, 1869 — Section 32
High Courts15 Oct 1906
Nahanchand Devchand Vs Kekhushru Edalji Modi
Bombay High Court · (1907) 9 BOMLR 50
High Courts12 Oct 1906Dismissed
Magania Vs Premsingh
Bombay High Court · (1906) 8 BOMLR 856
Divorce Act, 1869 — Section 7
High Courts11 Oct 1906
Emperor Vs Fatehkhan Bahadurkhan
Bombay High Court · (1906) 8 BOMLR 855
Penal Code, 1860 (IPC) — Section 109, 143, 457
High Courts10 Oct 1906Dismissed
Shivram Kondo Kulkarni Vs Krishnabai Kashinath
Bombay High Court · (1906) 8 BOMLR 897
Majority Act, 1875 — Section 3
High Courts10 Oct 1906Dismissed
Damodar Vithoba Vs Nainsukh Rajmal
Bombay High Court · (1906) 8 BOMLR 942
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts05 Oct 1906Dismissed
Dayaram Jagjivan Vs Gordhandas Dayaram
Bombay High Court · (1906) 8 BOMLR 885
Court Fees Act, 1870 — Article 17(1), 7Suits Valuation Act, 1887 — Section 11, 3, 8