CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Bombay High Court/1906

COURT ARCHIVE

Bombay High Court judgments, 1906

162 judgments · page 4 of 9

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
High Courts11 Sept 1906Dismissed

Ramappa Dareppa Vs Bharma Rama

Bombay High Court · (1906) 8 BOMLR 842

Read judgment
High Courts10 Sept 1906

Pannalal Vrajlal Vs Kalu Nhanu Vani

Bombay High Court · (1906) 8 BOMLR 798

Dekkhan Agriculturists Relief Act, 1879 — Section 12
Read judgment
High Courts05 Sept 1906

Sakharam Bhaskar Bapat Vs Padmakar Mahadev Bhat

Bombay High Court · (1906) 8 BOMLR 757

Civil Procedure Code, 1908 (CPC) — Section 80
Read judgment
High Courts05 Sept 1906Dismissed

Ambalal Ganpatram Vs Pascol Bastav Seel

Bombay High Court · (1906) 8 BOMLR 973

Read judgment
High Courts03 Sept 1906

Sumsuddin Gulam Hoosein Vs Abdul Hoosein Kalimoodin

Bombay High Court · (1906) 8 BOMLR 781

Transfer of Property Act, 1882 — Section 6(a)
Read judgment
High Courts03 Sept 1906

Hafizaboo Vs Mahomed Casam Moorad

Bombay High Court · (1906) 8 BOMLR 734

Civil Procedure Code, 1908 (CPC) — Section 44(b)
Read judgment
High Courts30 Aug 1906Allowed

Emperor Vs Kothia Navalya Bhil

Bombay High Court · (1906) 8 BOMLR 740

Criminal Procedure Code, 1898 (CrPC) — Section 337, 339
Read judgment
High Courts29 Aug 1906

Krishna Bai Vs Rama Bala

Bombay High Court · (1906) 8 BOMLR 764

Read judgment
High Courts24 Aug 1906

Emperor Vs Bhagi Vedu

Bombay High Court · (1906) 8 BOMLR 697

Read judgment
High Courts17 Aug 1906Allowed

Chimanlal Balabhai Vs N.C. Macleod

Bombay High Court · (1906) 8 BOMLR 794

Read judgment
High Courts17 Aug 1906

Jairam Nathu Vs Nathu Shamji and Others

Bombay High Court · (1907) ILR (Bom) 54

Read judgment
High Courts16 Aug 1906

Baldevpuri Kailaspuri Vs Gopaldas Tribhuwandas

Bombay High Court · (1906) 8 BOMLR 756

Read judgment
High Courts16 Aug 1906

Abu Haji Sulleman Vs Haji Jan Mahomed Haji Mahomed

Bombay High Court · (1906) 8 BOMLR 648

Insolvency Act, 1848 — Section 9
Read judgment
High Courts15 Aug 1906Dismissed

Parmappa Basangauda Vs Shiddappa Giriappa

Bombay High Court · (1906) 8 BOMLR 685

Read judgment
High Courts13 Aug 1906

Martand Trimbak Garde and Another Vs Vinayak Kashinath Khasgivale

Bombay High Court · (1907) ILR (Bom) 5

Read judgment
High Courts13 Aug 1906Dismissed

Darves Haji Mahamad Sidik Vs Jainudin Haji Badrudin

Bombay High Court · (1906) 8 BOMLR 751

Read judgment
High Courts13 Aug 1906Dismissed

Martand Trimbak Vs Vinayak Kashinath

Bombay High Court · (1906) 8 BOMLR 832

Read judgment
High Courts13 Aug 1906

In Re: Mukund Bhaskarshet

Bombay High Court · (1906) 8 BOMLR 694

Criminal Procedure Code, 1898 (CrPC) — Section 437
Read judgment
High Courts09 Aug 1906

Chandraprasad Hariprasad Vs Varajlal Umedram

Bombay High Court · (1906) 8 BOMLR 644

Provincial Small Cause Courts Act, 1887 — Section 25(iii)
Read judgment
High Courts09 Aug 1906

Ashidbai Vs Abdulla Haji Mahomed

Bombay High Court · (1906) 8 BOMLR 652

Trusts Act, 1882 — Section 53
Read judgment
Previous123456…9Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions