High Courts27 Jan 1971Dismissed
The State of Maharashtra Vs Moreshwar Govinda Chinchalkar
Bombay High Court · (1971) 73 BOMLR 823 : (1971) MhLj 852
Penal Code, 1860 (IPC) — Section 21, 427, 448
COURT ARCHIVE
Bombay High Court judgments, 1971
172 judgments · page 9 of 9
High Courts27 Jan 1971
Commissioner of Income Tax, Poona Vs Sunderlal N. Daga (No. 1)
Bombay High Court · (1971) 81 ITR 52
Income Tax Act, 1922 — Section 34(1), 34(3)
High Courts21 Jan 1971Dismissed
The State of Maharashtra Vs Vinod S. Shah
Bombay High Court · (1971) 73 BOMLR 838 : (1972) MhLj 84
Factories Act, 1948 — Section 2, 33, 92
High Courts21 Jan 1971
Mrs. Jankibai Prahladrai Brijlal Seksaria Vs Kashinath Raghunath Kelkar and Others
Bombay High Court · AIR 1972 Bom 199 : (1971) 73 BOMLR 729 : (1972) MhLj 92
Bombay Public Trusts Act, 1950 — Section 18, 19, 20, 21, 22Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 3, Order 2 Rule 4
High Courts20 Jan 1971
Manik Vs Divisional Superintendent, Central Railway, Nagpur and others
Bombay High Court · (1971) MhLj 468
Bombay Reorganisation Act, 1960 — Section 88Constitution of India, 1950 — Article 226, 227States Reorganisation Act, 1956 — Section 120, 2, 8(1)(c)
High Courts20 Jan 1971
Masnnaji Piraji Bahamani Vs State
Bombay High Court · (1973) MhLj 578
Essential Commodities Act, 1955 — Section 7, 7(1)(b)
High Courts20 Jan 1971
Karsondas Ranchhoddas (Legal Heirs of Late Ranchhoddas Jethabhai) Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1972) 83 ITR 256
Income Tax Act, 1961 — Section 29
High Courts19 Jan 1971
Karsondas Ranchhoddass (Legal Heir of Ranchhoddas Jethabhai - deceased) Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1972) 83 ITR 1
Income Tax Act, 1961 — Section 29
High Courts16 Jan 1971
The State of Maharashtra Vs Joseph Anthony Pereira
Bombay High Court · (1971) 73 BOMLR 613 : (1972) MhLj 90
Drugs and Cosmetics Act, 1940 — Section 18, 27, 34
High Courts16 Jan 1971
The State of Maharashtra Vs Joseph Anthony Pareira
Bombay High Court · (1972) CriLJ 274
Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 18(c)
High Courts15 Jan 1971Dismissed
Champalal Ganeshmal Vs The State of Maharashtra
Bombay High Court · (1971) 73 BOMLR 540 : (1971) MhLj 763
Bombay Police Act, 1951 — Section 124, 134Customs Act, 1962 — Section 45, 46, 47, 7Penal Code, 1860 (IPC) — Section 25
High Courts08 Jan 1971
Balakrishna Pillai and Others Vs Anant Engineering Works Private Limited and Another
Bombay High Court · (1974) 76 BOMLR 575 : (1975) 2 LLJ 391
Industrial Disputes Act, 1947 — Section 25A, 25C