High Courts14 May 1908Allowed
Radha Prosad Mullick Vs Ranimoni Dassi
Bombay High Court · (1908) 10 BOMLR 604
Succession Act, 1865 — Section 82
COURT ARCHIVE
Bombay High Court judgments, 1908
171 judgments · page 6 of 9
High Courts15 Apr 1908
Daji Abaji Khare Vs Govind Narayen Bapat
Bombay High Court · (1908) 10 BOMLR 811
Evidence Act, 1872 — Section 32
High Courts15 Apr 1908
Janglubai Shivappa Vs Jetha Appaji Marwadi
Bombay High Court · (1908) 10 BOMLR 522
High Courts15 Apr 1908Allowed
Krishna Bhaichand Vs Hari Janardhan
Bombay High Court · (1908) 10 BOMLR 615
High Courts15 Apr 1908Dismissed
The Poona City Municipalicy Vs Ramchandra G. Karve
Bombay High Court · (1908) 10 BOMLR 617
District Municipalities Act — Section 160
High Courts14 Apr 1908Dismissed
Pawadewa Vs Venkatesh Hanmant
Bombay High Court · (1908) 10 BOMLR 559
High Courts13 Apr 1908
The Bank of Bombay Vs Raghunathji Tarachand
Bombay High Court · (1908) 10 BOMLR 668
High Courts13 Apr 1908
In Re: Shambhulal Jivandas
Bombay High Court · (1908) 10 BOMLR 565
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts02 Apr 1908Dismissed
Dalip Singh Vs Chaudhrain Nawal Kunwar
Bombay High Court · (1908) 10 BOMLR 600
High Courts01 Apr 1908Dismissed
Laxmanlal K. Pandit Vs Mulshankar Pitambardas
Bombay High Court · (1908) 10 BOMLR 553
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 513
High Courts28 Mar 1908Allowed
Bhurabhai Jamnadas Vs Bai Ruxmani
Bombay High Court · (1908) 10 BOMLR 540
Limitation Act, 1963 — Section 10
High Courts26 Mar 1908Allowed
In Re: Muse Bagas Abheram
Bombay High Court · (1908) 10 BOMLR 563
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts23 Mar 1908Dismissed
Shankar Shamrao Vs Shankaragandayya
Bombay High Court · (1908) 10 BOMLR 538
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts18 Mar 1908Dismissed
Hansraj Vs Sundar Lal and Dwarka Das
Bombay High Court · (1908) 10 BOMLR 581
High Courts18 Mar 1908Dismissed
T.P. Petherpermal Chetty Vs R. Muniandy Servai
Bombay High Court · (1908) 10 BOMLR 590
Limitation Act, 1908 — Article 91
High Courts11 Mar 1908Allowed
Khushaba Mansing Vs Chandrabhagabai
Bombay High Court · (1908) 10 BOMLR 536
Transfer of Property Act, 1882 — Section 122, 123
High Courts10 Mar 1908Allowed
Yakub Ebrahim Sayani Vs Bat Rahimatbai
Bombay High Court · (1908) 10 BOMLR 346
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Section 10Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts04 Mar 1908Dismissed
Jamasji Shapurji Lala Vs Sorabji Kawasji Bapasola
Bombay High Court · (1908) 10 BOMLR 579
Insolvent Debtors Act, 1848 — Section 27