High Courts11 Feb 1908
Rajendralal Maneklal Vs Surat City Municipality
Bombay High Court · (1908) 10 BOMLR 498
COURT ARCHIVE
Bombay High Court judgments, 1908
171 judgments · page 8 of 9
High Courts07 Feb 1908
Sheikh Mahomed Vs Jamaluddin Mahomed
Bombay High Court · (1908) 10 BOMLR 385
Limitation Act, 1963 — Section 19
High Courts06 Feb 1908Allowed
Magniram Khupchand Vs Laxminarayan Rampratap
Bombay High Court · (1908) 10 BOMLR 281
High Courts04 Feb 1908Dismissed
Chhattrapat Sing Dugar Vs Maharaj Bahadur Singh
Bombay High Court · (1908) 02 BOM CK 0025
High Courts03 Feb 1908Dismissed
Durbar Khachar Odha Ala Vs Khachar Harsur Oghad
Bombay High Court · (1908) 10 BOMLR 297
High Courts30 Jan 1908
Mahant Biharidasji Vs Parshottamdas Ramdas
Bombay High Court · (1908) 10 BOMLR 293
High Courts29 Jan 1908
Ramchandra Vasudeo Vs Krishnarao Vasudeo
Bombay High Court · (1908) 10 BOMLR 279
High Courts28 Jan 1908
Balaji Raoji Kolhe Vs Gangadhar Ramkrishna
Bombay High Court · (1908) 10 BOMLR 276
High Courts28 Jan 1908
In Re: Indian Arbitration Act
Bombay High Court · (1908) 10 BOMLR 351
Arbitration Act, 1940 — Section 5
High Courts28 Jan 1908
Nana Aba Katkar Vs Sheku Andu Bokade
Bombay High Court · (1908) 10 BOMLR 330
Mamlatdars Court Act, 1906 — Section 23
High Courts27 Jan 1908
Abdullakhan Usmankhan Vs Khanmiya Arabkhan
Bombay High Court · (1908) 10 BOMLR 380
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts24 Jan 1908Allowed
Baijnath Gaenka Vs Ramdhari Chowdhry Deo Nandan Pershad Vs Ramdhari Chowdhry
Bombay High Court · (1908) 10 BOMLR 253
High Courts23 Jan 1908Dismissed
Karsandas Dharamsey Vs Gangabai
Bombay High Court · (1908) 10 BOMLR 184
Limitation Act, 1963 — Section 5
High Courts22 Jan 1908
Nathubhai Motilal Vs Bai Ujjam
Bombay High Court · (1908) 10 BOMLR 274
Transfer of Property Act, 1882 — Section 100, 99
High Courts20 Jan 1908
Shriniwas Krishna Shiralkar Vs Narhar Khando Khanvilkar
Bombay High Court · (1908) 10 BOMLR 374
Limitation Act, 1877 — Section 19
High Courts20 Jan 1908
Emperor Vs Chandra Krishna
Bombay High Court · (1908) 10 BOMLR 173
Criminal Procedure Code, 1898 (CrPC) — Section 307