High CourtsFull Bench(1908) 02 BOM CK 0025

Chhattrapat Sing Dugar vs Maharaj Bahadur Singh

Bombay High Court · Decided on 4 February 1908

HON’BLE JUDGES
Macnaghten, J · Atkinson, J · Arthur Wilson, J · Andrew Scoble, J
RESULT
Dismissed

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Judgment

2 paragraphs · 49 words

Macnaghten, J.—Their lordships do not think it necessary to call upon the respondents. They concur in the reason''s stated in the judgment of the High Court.

2.

Their lordships will humbly advise His Majesty that this appeal ought to be dismissed. The appellant will pay the costs of it.