High Courts11 Nov 1908
Madhusudan Parvat Vs Shree Madhav Teerth
Bombay High Court · 1 Ind. Cas. 331
Civil Procedure Code, 1882 — Section 11
COURT ARCHIVE
Bombay High Court judgments, 1908
171 judgments · page 2 of 9
High Courts10 Nov 1908
Ahmed Abdulla Bezad Vs Mahomed Shaikh Essa
Bombay High Court · (1908) 10 BOMLR 1166
High Courts15 Oct 1908
Adam Umar Sale Vs Bapu Bawaji and Others
Bombay High Court · 1 Ind. Cas. 663
Bhagdari and Narwadari Act, 1862 — Section 3Limitation Act, 1963 — Section 4
High Courts15 Oct 1908
Gangashankar Prabhashankar Vs Badhar Madhbhai
Bombay High Court · (1908) 10 BOMLR 1163
Dekkhan Agriculturists Relief Act, 1879 — Section 7
High Courts15 Oct 1908Allowed
Adam Umar Sale Vs Bapu Bavaji
Bombay High Court · (1908) 10 BOMLR 1128
Bombay Bhagdari and Narvadari Act, 1862 — Section 3
High Courts13 Oct 1908
Emperor Vs Balu Salaji
Bombay High Court · (1908) 10 BOMLR 1126
Rivers Pollution Act, 1876 — Section 10
High Courts13 Oct 1908
Ardeshir Bejanji Surti Vs Syed Sirdar Ali Khan
Bombay High Court · (1908) 10 BOMLR 1146
Transfer of Property Act, 1882 — Section 107
High Courts13 Oct 1908
Ardesir Bejonji Surti Vs Syed Sirdar Ali Khan and Others
Bombay High Court · 4 Ind. Cas. 804
Contract Act, 1872 — Section 2(g), 65Transfer of Property Act, 1882 — Section 107
High Courts09 Oct 1908
Putlibai Vs Madhu
Bombay High Court · 1 Ind. Cas. 659
Hindu Widows Remarriage Act, 1856 — Section 3, 5
High Courts08 Oct 1908
In Re: Harkisandas Haridas
Bombay High Court · (1908) 10 BOMLR 1056
Criminal Procedure Code, 1898 (CrPC) — Section 250, 345
High Courts07 Oct 1908Dismissed
Bai Mani Vs Khimchand Gokaldas
Bombay High Court · (1908) 10 BOMLR 1037
High Courts07 Oct 1908
In Re: Manjnath Shivnath
Bombay High Court · (1908) 10 BOMLR 1053
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts07 Oct 1908Dismissed
Putlabai Sadashiv Vs Mahadu Sadashiv
Bombay High Court · (1908) 10 BOMLR 1134
Hindu Widows Remarriage Act, 1856 — Section 3
High Courts06 Oct 1908Dismissed
Kaveriamma Putta Hegde Vs Lingappa Rama
Bombay High Court · (1908) 10 BOMLR 1190
Transfer of Property Act, 1882 — Section 50
High Courts06 Oct 1908
Kaveriamma Vs Lingappa
Bombay High Court · 1 Ind. Cas. 654
Transfer of Property Act, 1882 — Section 50
High Courts01 Oct 1908Dismissed
P.R. and Co. Vs Bhagwandas Chaturbhuj
Bombay High Court · (1908) 10 BOMLR 1113
Contract Act, 1872 — Section 107, 73
High Courts23 Sept 1908
Emperor Vs Govind Venkatesh Yalgi
Bombay High Court · (1908) 10 BOMLR 1047
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188