High Courts01 Apr 1910
Maganlal Bhukandas Sheth Vs Thakurdas Vrijbhukhandas
Bombay High Court · (1910) 12 BOMLR 513
Limitation Act, 1908 — Article 48(II)
COURT ARCHIVE
Bombay High Court judgments, 1910
166 judgments · page 7 of 9
High Courts01 Apr 1910
Magan Lal Bhukan Das Sheth Vs Thakurdas Vrijbhukhandas
Bombay High Court · 7 Ind. Cas. 447
Limitation Act, 1963 — Article 48(II), 49
High Courts31 Mar 1910Allowed
Hoorbai Vs Aishabai
Bombay High Court · (1910) 12 BOMLR 457
Civil Procedure Code, 1908 (CPC) — Section 66Evidence Act, 1872 — Section 115
High Courts29 Mar 1910Allowed
Jagannath Raghunath Vs Narayan L. Shethi
Bombay High Court · (1910) 12 BOMLR 545
High Courts22 Mar 1910
Someshwar Amratlal Vs Naranbhai Jorabhai
Bombay High Court · (1911) 13 BOMLR 90
High Courts21 Mar 1910
Abdool Hoosein Essufally Vs Esmailji Abdool Hoosein
Bombay High Court · (1910) 12 BOMLR 462
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 16, 79Limitation Act, 1963 — Section 12
High Courts17 Mar 1910
In Re: Meghraj Gangabax
Bombay High Court · (1910) 12 BOMLR 517
Presidency Towns Insolvency Act, 1909 — Section 25
High Courts16 Mar 1910
In Re: Narayan Dhonddev Risbud
Bombay High Court · (1910) 12 BOMLR 383
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1)(c)
High Courts09 Mar 1910Allowed
The Official Assignee Vs The Registrar, Small Cause Court
Bombay High Court · (1910) 12 BOMLR 395
High Courts09 Mar 1910Allowed
Kanhaya Lal Vs The National Bank of India
Bombay High Court · (1910) 12 BOMLR 430
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts09 Mar 1910Dismissed
Kasim Ahmed Jewa Vs Narain Chetty
Bombay High Court · (1910) 12 BOMLR 646
High Courts09 Mar 1910Dismissed
Lala Rup Chand Vs Jambu Parshad
Bombay High Court · (1910) 12 BOMLR 402
High Courts08 Mar 1910Allowed
Munshi Munnu Lal Vs Ghulam Abbas
Bombay High Court · (1910) 12 BOMLR 439
High Courts03 Mar 1910
Chunilal Tulsiram Vs Mulabai
Bombay High Court · (1910) 12 BOMLR 466
Stamp Act, 1899 — Section 36
High Courts01 Mar 1910Dismissed
Jainabai Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 341
Transfer of Property Act, 1882 — Section 126Trusts Act, 1882 — Section 5, 6
High Courts01 Mar 1910Dismissed
Piraji Laxman Mali Vs Ganpati Ramji Mali
Bombay High Court · (1910) 12 BOMLR 378
High Courts28 Feb 1910
Lingappa Ningappa Shiwalli Vs Sangawa Gandapagowda
Bombay High Court · (1910) 12 BOMLR 370
High Courts28 Feb 1910Allowed
Bapuji Sorabji Framji Vs The Clan Line Steamers Ltd.
Bombay High Court · (1910) 12 BOMLR 553
Contract Act, 1872 — Section 139, 141Sales of Goods Act, 1893 — Section 45(1)
High Courts28 Feb 1910Allowed
Gokulsing Bhikaram Pardeshi Vs Kisansing Guru Laxmangir
Bombay High Court · (1910) 12 BOMLR 539