High Courts15 Jul 1910Allowed
Lala Bhagwat Sahai Vs Bepin Behari Mitter
Bombay High Court · (1910) 12 BOMLR 997
COURT ARCHIVE
Bombay High Court judgments, 1910
166 judgments · page 5 of 9
High Courts15 Jul 1910
Rustomji Ardeshir Irani Vs Vinayak Gangadhar Bhat
Bombay High Court · (1910) 12 BOMLR 723
Stamp Act, 1899 — Section 35
High Courts14 Jul 1910
Emperor Vs Sakharam Pandu
Bombay High Court · (1910) 12 BOMLR 667
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts13 Jul 1910Allowed
Mojilal Premanand Vs Gavrishankar Kushalji
Bombay High Court · (1910) 12 BOMLR 947
Limitation Act, 1877 — Section 10
High Courts13 Jul 1910
Emperor Vs Shankar Shrikrishna Dev
Bombay High Court · (1910) 12 BOMLR 675
Penal Code, 1860 (IPC) — Section 124APress and Registration of Books Act, 1867 — Section 4
High Courts12 Jul 1910
Krishnaji Sakharam Kulkarni Vs Maruti Appa.
Bombay High Court · (1910) 12 BOMLR 762
Civil Procedure Code, 1908 (CPC) — Section 115Dekkhan Agriculturists Relief Act, 1879 — Section 53
High Courts11 Jul 1910
Bando Subrao Jamnis Vs Jambu Tavnappa Adake
Bombay High Court · (1910) 12 BOMLR 801
High Courts11 Jul 1910Allowed
Emperor Vs Akbar Badu
Bombay High Court · (1910) 12 BOMLR 663
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 21
High Courts10 Jul 1910
Jose Antonio Barreto Vs Francisco Antonio Rodrigues
Bombay High Court · (1910) 12 BOMLR 712
Evidence Act, 1872 — Section 58
High Courts08 Jul 1910
Chunilal Ishwardas Vs The Secretary of State The Secretary of State Vs Chunilal Ishwardas
Bombay High Court · (1910) 12 BOMLR 769
Penal Code, 1860 (IPC) — Section 211
High Courts08 Jul 1910
Nanabhai Bajibhai Patel Vs The Collector of Kaira
Bombay High Court · (1910) 12 BOMLR 707
High Courts08 Jul 1910
Ramdas Chabildas Vs Chabildas Lalloobhoy
Bombay High Court · (1910) 12 BOMLR 621
Evidence Act, 1872 — Section 92
High Courts07 Jul 1910
In Re: The Specific Relief Act; In Re: Sharafaly Mamooji
Bombay High Court · (1910) 12 BOMLR 737
City of Bombay Municipal Council Act, 1988 — Section 33Specific Relief Act, 1877 — Section 45
High Courts06 Jul 1910Allowed
Ganpatrao Balkrishna Bhide Vs H.H. The Maharaja Madhavrao Sinde
Bombay High Court · (1910) 12 BOMLR 780
High Courts01 Jul 1910Dismissed
Ramchandra Shivdar Vs Gangabison Jaideo
Bombay High Court · (1910) 12 BOMLR 590
Contract Act, 1872 — Section 30
High Courts28 Jun 1910
Cecil Grey Vs The Cantonment Committee of Poona
Bombay High Court · 7 Ind. Cas. 679
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Jun 1910Allowed
Cecil Gray Vs The Cantonment Committee of Poona
Bombay High Court · (1910) 12 BOMLR 615
Civil Procedure Code, 1908 (CPC) — Section 2(7)
High Courts23 Jun 1910Dismissed
Vishvanath P. Vaidya Vs The London and Lancashire Life Assurance Company
Bombay High Court · (1910) 12 BOMLR 717
High Courts23 Jun 1910Allowed
Yellappa Ramappa Kuri Vs Marlingappa Chavadappa
Bombay High Court · (1910) 12 BOMLR 577
High Courts16 Jun 1910Allowed
Baslingappa Parappa Chedachal Vs Dharmappa Basappa Chedachal
Bombay High Court · (1910) 12 BOMLR 586