High Courts06 Sept 1910
Digambar Keshav Shrotri Vs Narayan Vithal Ashtekar
Bombay High Court · (1911) 13 BOMLR 38
COURT ARCHIVE
Bombay High Court judgments, 1910
166 judgments · page 3 of 9
High Courts03 Sept 1910Dismissed
In Re: Sir Currimbhai Ebrahim, Bart
Bombay High Court · (1910) 12 BOMLR 1040
Trustees and Mortgagees Powers Act, 1866 — Section 43
High Courts02 Sept 1910Allowed
Emperor Vs Donald Bruce Weir
Bombay High Court · (1910) 12 BOMLR 930
Railways Act, 1890 — Section 47
High Courts01 Sept 1910Dismissed
Sidick Haji Hoosein Vs Bruel and Co.
Bombay High Court · (1910) 12 BOMLR 1055
Transfer of Property Act, 1882 — Section 108(e)
High Courts29 Aug 1910Dismissed
Sakrappa Lingappa Hebsur Vs Shivappa Basappa
Bombay High Court · (1910) 12 BOMLR 984
High Courts25 Aug 1910Dismissed
Dagdu Sadu Nahavi Vs Nama Salu
Bombay High Court · (1910) 12 BOMLR 972
Contract Act, 1872 — Section 17(3)
High Courts23 Aug 1910Allowed
Vasudeo Atmaram Joshi Vs Eknath Balkrishna Thite
Bombay High Court · (1910) 12 BOMLR 956
Limitation Act, 1963 — Article 142, 144
High Courts18 Aug 1910
Shavaksha Ruttonji Bomonji Vs Hugh Hogarth and Sons
Bombay High Court · (1910) 12 BOMLR 886
Limitation Act, 1963 — Section 5
High Courts18 Aug 1910Dismissed
Purshotumdas Ramgopal Vs Ramgopal Hiralal
Bombay High Court · (1910) 12 BOMLR 852
Arbitration Act, 1940 — Section 10Civil Procedure Code, 1908 (CPC) — Section 104
High Courts16 Aug 1910
The Talukdari Settlement Officer Vs Umiashankar Narsiram Pandya
Bombay High Court · (1910) 12 BOMLR 837
High Courts12 Aug 1910
Jeevanbai Vs Manordas Lachmandas
Bombay High Court · (1910) 12 BOMLR 992
Transfer of Property Act, 1882 — Section 2
High Courts12 Aug 1910Dismissed
Tatyarao Venkatrao Vase Vs Puttappa Kotrappa
Bombay High Court · (1910) 12 BOMLR 940
Transfer of Property Act, 1882 — Section 85
High Courts12 Aug 1910Allowed
Shri Sitaram Pandit Vs Shri Harihar Pandit
Bombay High Court · (1910) 12 BOMLR 910
High Courts11 Aug 1910Allowed
R.D. Sethna Vs The National Bank of India
Bombay High Court · (1910) 12 BOMLR 870
Contract Act, 1872 — Section 178
High Courts11 Aug 1910
Emperor Vs Mulshankar Harinand Bhat
Bombay High Court · (1910) 12 BOMLR 750
Penal Code, 1860 (IPC) — Section 421Presidency Towns Insolvency Act, 1909 — Section 17
High Courts09 Aug 1910Allowed
Narayan Ramchandra Bhatta Vs Manager Nagappa
Bombay High Court · (1910) 12 BOMLR 831
Contract Act, 1872 — Section 73
High Courts06 Aug 1910
T.K. Gajjar Vs Lallubhai Dharamchand
Bombay High Court · (1910) 12 BOMLR 860
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts05 Aug 1910
Motilal Mithalal Vs The Advocate General of Bombay
Bombay High Court · (1911) 13 BOMLR 471
High Courts05 Aug 1910
Jeevandas Dhanji Vs Ranchoddas Chaturbhai
Bombay High Court · (1910) 12 BOMLR 844
Civil Procedure Code, 1908 (CPC) — Section 48