High Courts09 Nov 1910
In Re: Rassul Haji Cassum
Bombay High Court · 9 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60Provincial Insolvency Act, 1920 — Section 53(2)
COURT ARCHIVE
Bombay High Court judgments, 1910
166 judgments · page 2 of 9
High Courts09 Nov 1910
In Re: Rassual Haji Cassum
Bombay High Court · (1911) 13 BOMLR 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts01 Nov 1910
Narsangji Meramansangji Thakor Vs Ranchhodbhai Lalbhai
Bombay High Court · 9 Ind. Cas. 929
Dekkhan Agriculturists Relief Act, 1879 — Section 16, 2
High Courts14 Oct 1910
In Re: Pandurang Shidrao
Bombay High Court · (1910) 12 BOMLR 1029
Bombay District Police Act, 1890 — Section 44Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts11 Oct 1910
Radhabai Vs Ramchandra Vishnu Paranjpe Ramchandra Vishnu Paranjpe Vs Radhabai
Bombay High Court · (1911) 13 BOMLR 30
Transfer of Property Act, 1882 — Section 74
High Courts10 Oct 1910
Dwarkaprasad Raghubir and Another Vs Jamnadas Gordhandas
Bombay High Court · 9 Ind. Cas. 948
High Courts06 Oct 1910
Emperor Vs Vinayak Damodar Savarkar
Bombay High Court · (1911) 13 BOMLR 296
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts05 Oct 1910
Kisandas Shivram Marwadi Vs Nama Rama Vir
Bombay High Court · (1910) 12 BOMLR 1024
Dekkhan Agriculturists Relief Act, 1879 — Section 15B(2)
High Courts04 Oct 1910Dismissed
Dassa Ramchandra Prabhu Vs Narsimha Damodar Bhatt
Bombay High Court · (1911) 13 BOMLR 101
High Courts27 Sept 1910Dismissed
Yamnabai Vs Nanabhai Sadanand
Bombay High Court · (1910) 12 BOMLR 1075
Transfer of Property Act, 1882 — Section 39
High Courts27 Sept 1910
Ranchhodlal Vandravandas Patvari Vs The Secretary of State for India
Bombay High Court · (1911) 13 BOMLR 92
Evidence Act, 1872 — Section 115
High Courts24 Sept 1910
Namubai Vs Daji Govind Warang
Bombay High Court · (1910) 12 BOMLR 1071
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts22 Sept 1910
Manji Karimbhai Vs Hoorbai
Bombay High Court · (1910) 12 BOMLR 1044
Transfer of Property Act, 1882 — Section 41
High Courts19 Sept 1910Allowed
Meghji Vallabhdas Vs Jadhowji Morarji
Bombay High Court · (1910) 12 BOMLR 1062
Contract Act, 1872 — Section 30
High Courts15 Sept 1910
In Re: Tricumdas Mills Company Ltd.
Bombay High Court · (1911) 13 BOMLR 482
Limitation Act, 1963 — Section 20
High Courts10 Sept 1910
Bhaishanker Ambashanker Oza Vs Mulji Asharam
Bombay High Court · (1911) 13 BOMLR 480
High Courts09 Sept 1910
Emperor Vs Fulji Ditya
Bombay High Court · (1910) 12 BOMLR 901
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 75
High Courts08 Sept 1910
Emperor Vs Harisingh Ganpatsingh
Bombay High Court · (1910) 12 BOMLR 899
Evidence Act, 1872 — Section 25
High Courts08 Sept 1910
Nathubhai Bhikaridas Vs Devidas Mangaldas
Bombay High Court · (1910) 12 BOMLR 951
High Courts08 Sept 1910
Zarabibi Vs Abdul Rezzak Nakshbandi
Bombay High Court · (1910) 12 BOMLR 891
Criminal Procedure Code, 1898 (CrPC) — Section 491