High Courts23 Aug 1937Allowed
Sureshchandra Jamietram Vs Bai Ishwari
Bombay High Court · AIR 1938 Bom 206 : (1938) 40 BOMLR 127
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 6 of 12
High Courts20 Aug 1937
Emperor Vs Ramchandra Raoji Gujar
Bombay High Court · AIR 1938 Bom 87 : (1937) 39 BOMLR 1184 : 173 Ind. Cas. 13
Stamp Act, 1899 — Section 68(c)
High Courts17 Aug 1937
Emperor Vs Waman Ramji Patil
Bombay High Court · AIR 1937 Bom 481 : (1937) 39 BOMLR 1065
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)
High Courts16 Aug 1937
Narayan Balvant Jade Vs Shankar Waman Govaikar Shankar Waman Govaikar Vs Narayan Balvant Jade
Bombay High Court · AIR 1938 Bom 215 : (1938) 40 BOMLR 115
High Courts16 Aug 1937
The Bandra Municipality Vs The Burmah Shell Storage and Distributing Company of India Ltd.
Bombay High Court · AIR 1938 Bom 214 : (1938) 40 BOMLR 111
Bombay Municipal Boroughs Act, 1925 — Section 73(ii)
High Courts13 Aug 1937
Shivgangawa Madiwalappa Vulavi Vs Basangouda Govindgouda Patil
Bombay High Court · AIR 1938 Bom 304 : (1938) 40 BOMLR 132
Contract Act, 1872 — Section 16(3)
High Courts12 Aug 1937Dismissed
Emperor Vs Dagadu Shetiba
Bombay High Court · AIR 1938 Bom 43 : (1937) 39 BOMLR 1062
Bombay Abkari Act, 1878 — Section 43(1)(a)
High Courts11 Aug 1937Dismissed
Bhau Nana Patil Vs Revappa Satappa Shintre
Bombay High Court · AIR 1938 Bom 196 : (1938) 40 BOMLR 109
Transfer of Property Act, 1882 — Section 67A
High Courts09 Aug 1937
Ayubsha Amirsha Jamadar Vs Babalal Mahabut Danawade
Bombay High Court · AIR 1938 Bom 111 : (1937) 39 BOMLR 1324 : 173 Ind. Cas. 801
High Courts03 Aug 1937Dismissed
Savlaram Vithoba Vs Salubai Vithoba
Bombay High Court · AIR 1938 Bom 171 : (1938) 40 BOMLR 106
High Courts30 Jul 1937Dismissed
Bell and Co. Ltd. Vs Waman Hemraj
Bombay High Court · AIR 1938 Bom 223 : (1938) 40 BOMLR 125
Provincial Small Cause Courts Act, 1887 — Section 25, 27
High Courts30 Jul 1937
Babaji Kondaji Mali Vs Bala Fakira Mahar
Bombay High Court · AIR 1938 Bom 159 : (1938) 40 BOMLR 104 : 173 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 115Mamlatdars Court Act, 1906 — Section 23(2)
High Courts29 Jul 1937Allowed
Dullabhbhai Hansji Vs Gulabbhai Morarji Desai
Bombay High Court · AIR 1938 Bom 158 : (1938) 40 BOMLR 100 : 173 Ind. Cas. 806
Limitation Act, 1908 — Article 109
High Courts28 Jul 1937
Shavaksha Bomanji Balsara Vs Meherbai Shavaksha Balsara
Bombay High Court · AIR 1938 Bom 195 : (1938) 40 BOMLR 50
Parsi Marriage and Divorce Act, 1936 — Section 2(2)
High Courts28 Jul 1937Dismissed
Ellerman''s City and Hall Lines Vs Asis Thomas
Bombay High Court · AIR 1938 Bom 110 : (1937) 39 BOMLR 1230 : 173 Ind. Cas. 545
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts26 Jul 1937Dismissed
The Commissioners for The Port of Calcutta Vs The Corporation of Calcutta
Bombay High Court · (1938) 40 BOMLR 6
High Courts23 Jul 1937
Appaya Nijlingappa Hattargi Vs Subrao Babaji Teli
Bombay High Court · AIR 1938 Bom 108 : (1937) 39 BOMLR 1214 : 173 Ind. Cas. 766
Partnership Act, 1932 — Section 69
High Courts22 Jul 1937
M.P.M. Murugappa Chetti Vs The Official Assignee of Madras The Official Assignee of Madras Vs M.P.M. Murugappa Chetti
Bombay High Court · (1938) 40 BOMLR 1
Contract Act, 1872 — Section 198
High Courts21 Jul 1937Dismissed
Krishnaji Madhavrao Bhonde Vs Keshav Krishna Bhonde
Bombay High Court · (1937) 39 BOMLR 1318
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jul 1937Dismissed
Narmadabai Tulsiram Shet Agarwal Vs Rupsing Bhila
Bombay High Court · AIR 1938 Bom 69 : (1937) 39 BOMLR 1102 : 173 Ind. Cas. 403
Registration Act, 1908 — Section 17