High Courts26 Jan 1937
Emperor Vs Yeshvant Vithu
Bombay High Court · (1937) 39 BOMLR 355
Criminal Procedure Code, 1898 (CrPC) — Section 271, 282, 283, 305Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 12 of 12
High Courts25 Jan 1937Dismissed
Kalappa Shivappa Mehamalgi Vs Shivappa Parmeshvarappa Bhormani
Bombay High Court · AIR 1938 Bom 132 : (1937) 39 BOMLR 1282 : 173 Ind. Cas. 891
High Courts22 Jan 1937Dismissed
Sarat Chandra Basu Vs Sir Bijoy Chandra Mahatab Maharajadhiraj Bahadur of Burdwan
Bombay High Court · (1937) 39 BOMLR 713
Registration Act, 1908 — Section 32
High Courts21 Jan 1937
Liladhar Ratansi Vs Salehbhai E. Badri
Bombay High Court · AIR 1938 Bom 85 : (1937) 39 BOMLR 1179 : 173 Ind. Cas. 652
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2
High Courts21 Jan 1937Dismissed
Babubhai Girdharlal Vs Ujamlal Hargovandas
Bombay High Court · AIR 1937 Bom 446 : (1937) 39 BOMLR 846
High Courts13 Jan 1937Dismissed
Annu Bhujanga Chigare Vs Rama Bhujanga Chigare
Bombay High Court · AIR 1937 Bom 389 : (1937) 39 BOMLR 606
Succession Act, 1925 — Section 63
High Courts13 Jan 1937
The Municipal Borough of Dhulia Vs Ramchandra Bapuji Kale
Bombay High Court · AIR 1938 Bom 137 : (1937) 39 BOMLR 1269
Bombay District Municipal Act, 1901 — Section 182Bombay Municipal Boroughs Act, 1925 — Section 33
High Courts11 Jan 1937
Krishnaji Nilkant Pitkar Vs Secretary of State
Bombay High Court · AIR 1937 Bom 449 : (1937) 39 BOMLR 807
Government of India Act, 1915 — Section 30
High Courts11 Jan 1937Dismissed
Parshottam Jethalal Soni Vs The Secretary of State for India
Bombay High Court · AIR 1938 Bom 148 : (1937) 39 BOMLR 1257
Bombay Municipal Boroughs Act, 1925 — Section 71Evidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 4