High Courts09 Mar 1937Allowed
Madivalappa Irappa Vs Subbappa Shankreppa Nadagauda
Bombay High Court · AIR 1937 Bom 458 : (1937) 39 BOMLR 895
Evidence Act, 1872 — Section 44
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 10 of 12
High Courts09 Mar 1937Dismissed
The Wellington Cinema Vs The Performing Right Society Ltd.
Bombay High Court · AIR 1937 Bom 472 : (1937) 39 BOMLR 654
Copyright Act, 1914 — Section 90(i)
High Courts08 Mar 1937Dismissed
Emperor Vs Nandkishorsinh Gayaprasad
Bombay High Court · (1937) 39 BOMLR 616
Motor Vehicles Act, 1988 — Section 6
High Courts05 Mar 1937Allowed
The Surat Cotton Spinning and Weaving Mills Limited Vs The Secretary of State for India in Council
Bombay High Court · (1937) 39 BOMLR 946
Railways Act, 1890 — Section 72(2)(b)
High Courts04 Mar 1937Dismissed
Pemraj Mulchand Marwadi Vs Rajibai Fulchand
Bombay High Court · AIR 1938 Bom 63 : (1937) 39 BOMLR 1069 : 173 Ind. Cas. 367
High Courts03 Mar 1937Allowed
Ramgopal Ramrikh Pandya Vs Tarachand Ghanshyamdas
Bombay High Court · AIR 1937 Bom 387 : (1937) 39 BOMLR 648
High Courts03 Mar 1937
Khorshed Muncherji Kapadia Vs Muncherji Sorabji Kapadia
Bombay High Court · AIR 1938 Bom 86 : (1937) 39 BOMLR 1141 : 173 Ind. Cas. 430
Parsi Marriage and Divorce Act, 1936 — Section 32(g)
High Courts26 Feb 1937Allowed
Babaldas Trikamdas and Co. Vs Ajmir Ramsunder
Bombay High Court · (1937) 39 BOMLR 890
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts26 Feb 1937Allowed
Ali Zamin Vs Akbar Ali Khan
Bombay High Court · (1937) 39 BOMLR 970
Transfer of Property Act, 1882 — Section 53
High Courts25 Feb 1937Allowed
The Secretary of State for India Vs Ganesh Narayan Gadgil
Bombay High Court · AIR 1937 Bom 456 : (1937) 39 BOMLR 885
Bombay Land Revenue Code, 1879 — Section 66
High Courts25 Feb 1937Allowed
Emperor Vs Harilal Gordhan
Bombay High Court · AIR 1937 Bom 385 : (1937) 39 BOMLR 613
Bombay Prevention of Gambling Act, 1887 — Section 5Evidence Act, 1872 — Section 45
High Courts25 Feb 1937Dismissed
Chunilal Raichand Vs The Broach Urban Co-Operative Bank Ltd.
Bombay High Court · AIR 1937 Bom 461 : (1937) 39 BOMLR 815
Civil Procedure Code, 1882 — Section 295Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Feb 1937
Hiralal Lachmiram Pardeshi Vs Janardan Govind Nerlekar and Another
Bombay High Court · AIR 1938 Bom 134
Specific Relief Act, 1877 — Section 14, 15
High Courts24 Feb 1937Dismissed
Hiralal Lachmichand Pardeshi Vs Janardan Govind Nerlekar
Bombay High Court · (1937) 39 BOMLR 1299
Specific Relief Act, 1877 — Section 14
High Courts23 Feb 1937
Fakira Vs King-Emperor
Bombay High Court · (1937) 39 BOMLR 966
Criminal Procedure Code, 1898 (CrPC) — Section 268Evidence Act, 1872 — Section 155
High Courts23 Feb 1937Dismissed
Cowasji Nusserwanji Patuck Vs Shehra Cowasji Patuck
Bombay High Court · AIR 1938 Bom 81 : (1937) 39 BOMLR 1138 : 173 Ind. Cas. 667
High Courts23 Feb 1937
Gurunath Shankar Godkhindi Vs Emperor
Bombay High Court · AIR 1937 Bom 357
Railways Act, 1890 — Section 120
High Courts23 Feb 1937Allowed
Emperor Vs Gurunath Shankar Godkhindi
Bombay High Court · (1937) 39 BOMLR 610
Railways Act, 1890 — Section 120
High Courts22 Feb 1937Dismissed
The Bharat Dharma Syndicate Limited Vs Harish Chandra
Bombay High Court · (1937) 39 BOMLR 963
High Courts19 Feb 1937Allowed
The Commissioner of Income Tax, United And Central Provinces Vs Badridas Ramrai
Bombay High Court · (1937) 39 BOMLR 765
Income Tax Act, 1922 — Section 24(4), 66(2)