High Courts19 Feb 1937
Mangal Singh Vs King-Emperor
Bombay High Court · (1937) 39 BOMLR 960
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 11 of 12
High Courts11 Feb 1937Dismissed
Emperor Vs Motiram Bhikoba Marudkar
Bombay High Court · (1937) 39 BOMLR 470
Criminal Procedure Code, 1898 (CrPC) — Section 391(1)(b), 404, 411
High Courts11 Feb 1937
Motiram Bhikoba Marudkar Vs Emperor
Bombay High Court · AIR 1937 Bom 336
Criminal Procedure Code, 1898 (CrPC) — Section 391(1)(b)Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1937Dismissed
Musa Baba Bondre Vs Badesaheb Fakirmahomed Bondre
Bombay High Court · AIR 1938 Bom 84 : (1937) 39 BOMLR 1108 : 173 Ind. Cas. 376
High Courts11 Feb 1937
Mahadev Atmaram Vs Ramchandra Vithal Parulekar
Bombay High Court · AIR 1938 Bom 96 : (1937) 39 BOMLR 1172 : 173 Ind. Cas. 751
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts11 Feb 1937Allowed
In Re: Anandi Mahar
Bombay High Court · AIR 1937 Bom 388 : (1937) 39 BOMLR 468
Bombay Children Act, 1924 — Section 51, 7
High Courts10 Feb 1937
Chhotalal Mansukhlal Vs Someshwar Jivram
Bombay High Court · AIR 1938 Bom 10 : (1937) 39 BOMLR 820
Civil Procedure Code, 1908 (CPC) — Section 35Companies Act, 1956 — Section 162
High Courts10 Feb 1937
Chhotalal Mansukhlal Vs Someshwar Jivram and Another
Bombay High Court · 173 Ind. Cas. 489
Civil Procedure Code, 1908 (CPC) — Section 35Companies Act, 1956 — Section 162
High Courts03 Feb 1937Dismissed
Parvateppa Mallappa Hubli Vs The Hubli Municipality
Bombay High Court · AIR 1937 Bom 491 : (1937) 39 BOMLR 881
Bombay Municipal Boroughs Act, 1925 — Section 152, 206
High Courts02 Feb 1937
Karusinga Kushansing Vs Narsinha Rangrao Patil
Bombay High Court · AIR 1938 Bom 121 : (1937) 39 BOMLR 1287
Civil Procedure Code, 1908 (CPC) — Section 17Transfer of Property Act, 1882 — Section 6
High Courts01 Feb 1937Dismissed
Musammat Biro Vs Atma Ram
Bombay High Court · (1937) 39 BOMLR 726
Evidence Act, 1872 — Section 32
High Courts01 Feb 1937
Maharaja Sir Kesho Prasad Singh Bahadur Vs Bahuria Musammat Bhagjogna Kuer
Bombay High Court · (1937) 39 BOMLR 731
Evidence Act, 1872 — Section 32(4)
High Courts01 Feb 1937Dismissed
Ramprasadgiri Guru Tukangir Gosavi Vs Krishnanandgiri Guru Purshottamanandgiri
Bombay High Court · AIR 1938 Bom 23 : (1937) 39 BOMLR 867 : 173 Ind. Cas. 113
High Courts29 Jan 1937Allowed
Ramsomappa Bhimrao Desai Vs The Secretary of State for India In Counsil
Bombay High Court · AIR 1937 Bom 465 : (1937) 39 BOMLR 851
High Courts29 Jan 1937Dismissed
Hubert Rowan Hodge Vs Shahebzada Mahomed Kamgar Shah
Bombay High Court · (1937) 39 BOMLR 744
Limitation Act, 1908 — Section 12(2)
High Courts26 Jan 1937Dismissed
Baba Punjaji Gujar Vs Kisan Narayan Wani
Bombay High Court · AIR 1938 Bom 18 : (1937) 39 BOMLR 1105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts26 Jan 1937
A.V. Palanivelu Mudaliar Vs Neelavathi Ammal
Bombay High Court · (1937) 39 BOMLR 720
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 111
High Courts26 Jan 1937Dismissed
Ahsanullah Shah Vs Ziauddin Shah
Bombay High Court · (1937) 39 BOMLR 761