High Courts06 Oct 1937Allowed
Balubhai Mohanlal Vs Kalyanji Nichhabhai
Bombay High Court · AIR 1938 Bom 449 : (1938) 40 BOMLR 884
Provincial Insolvency Act, 1920 — Section 53, 55
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 4 of 12
High Courts06 Oct 1937Dismissed
Somabhai Naranbhai Patel Vs Kalyanbhai Kashibhai Patel
Bombay High Court · AIR 1938 Bom 286 : (1938) 40 BOMLR 174
Evidence Act, 1872 — Section 91
High Courts05 Oct 1937
Calico Printers Association Ltd. Vs Savani and Co.
Bombay High Court · AIR 1939 Bom 103
Patents and Designs Act, 1911 — Section 53(1)(a)
High Courts05 Oct 1937
Ganeshnarayan Onkarmal Vs Raja Pratapgirji Narsingirji
Bombay High Court · AIR 1938 Bom 161 : 174 Ind. Cas. 361
Bankruptcy Act, 1883 — Section 4Presidency Towns Insolvency Act, 1909 — Section 9(a), 9(b), 9(c)
High Courts05 Oct 1937
The Calico Printers Association, Limited Vs Savani and Co.
Bombay High Court · (1939) 41 BOMLR 45
Patents and Designs Act, 1911 — Section 53(2)(a)Patents, Designs, and Trade Marks Act, 1883 — Section 58, 59
High Courts05 Oct 1937Allowed
British India General Insurance Co., Ltd. Vs Janardan Vishwanath Naik
Bombay High Court · AIR 1938 Bom 217 : (1938) 40 BOMLR 155
High Courts05 Oct 1937Dismissed
Ganeshnarain Onkarmal Vs Raja Pratapgirji Narsingirji
Bombay High Court · (1938) 40 BOMLR 33
Presidency Towns Insolvency Act, 1909 — Section 2(b), 9(e)
High Courts01 Oct 1937Dismissed
Ramchandra Ganpatrao Dalvi Vs Lakshmibai Shamrao Kalkundri
Bombay High Court · AIR 1938 Bom 331 : (1938) 40 BOMLR 400
High Courts29 Sept 1937Dismissed
Ramkrishna Jagannath Kadam Vs Bapurao Badajirao Kadam
Bombay High Court · AIR 1938 Bom 284 : (1938) 40 BOMLR 390
Bombay Land Revenue Code, 1879 — Section 84Khoti Settlement Act, 1880 — Section 9
High Courts29 Sept 1937
Mohanlal Khubchand Vs Jagjivan Anandram
Bombay High Court · AIR 1938 Bom 298 : (1938) 40 BOMLR 394
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts28 Sept 1937
In Re: Aryan Life Assurance Society Ltd.
Bombay High Court · 174 Ind. Cas. 593
Companies Act, 1913 — Section 287Life Assurance Companies Act, 1912 — Section 22
High Courts28 Sept 1937Dismissed
In Re: Aryan Life Assurance Society Limited
Bombay High Court · AIR 1938 Bom 182 : (1938) 40 BOMLR 52
Companies Act, 1956 — Section 166Life Assurance Companies Act, 1912 — Section 2(7), 22
High Courts27 Sept 1937Allowed
Hanmantagouda Nagangouda Hiregoudar and The District Local Board Vs Shivappa Dundappa Manwi
Bombay High Court · (1940) 42 BOMLR 1123
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Sept 1937
The Commissioner of Income Tax Vs Jesingbhai Ugarchand
Bombay High Court · AIR 1938 Bom 350 : (1938) 40 BOMLR 452
Income Tax Act, 1922 — Section 25A(1)
High Courts27 Sept 1937
The Commissioner of Income Tax Vs The Ahmedabad Advance Mills Limited
Bombay High Court · (1938) 40 BOMLR 171
Income Tax Act, 1961 — Section 4(2)
High Courts27 Sept 1937
DWARAKANATH HARISCHANDRA PITALE AND ANOTHER Vs RE.
Bombay High Court · (1937) 5 ITR 716
Income Tax Act, 1961 — Section 3
High Courts27 Sept 1937
COMMISSIONER OF Income Tax, BOMBAY Vs AHMEDABAD ADVANCE MILLS, LTD.
Bombay High Court · AIR 1938 Bom 207 : (1938) 6 ITR 31
Income Tax Act, 1961 — Section 4(2)
High Courts27 Sept 1937
The Commissioner of Income Tax Vs Dwarkanath Harischandra Pitale
Bombay High Court · AIR 1938 Bom 353 : (1938) 40 BOMLR 455
Income Tax Act, 1961 — Section 66(2)
High Courts24 Sept 1937
The Commissioner of Income Tax Vs The Western India Life Assurance Co. Ltd.
Bombay High Court · AIR 1938 Bom 345 : (1938) 40 BOMLR 447
Income Tax Rules, 1962 — Rule 30
High Courts24 Sept 1937
WESTERN INDIA LIFE INSURANCE CO. LTD., IN RE.
Bombay High Court · (1938) 6 ITR 44
Income Tax Rules, 1922 — Rule 25