CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Bombay High Court/1937

COURT ARCHIVE

Bombay High Court judgments, 1937

230 judgments · page 2 of 12

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
High Courts03 Dec 1937Dismissed

Balasubramanya Pandya Thalaivar Vs Subbaya Tevar

Bombay High Court · (1938) 40 BOMLR 704

Read judgment
High Courts03 Dec 1937Dismissed

The Mercantile Bank of India Limited Vs The Central Bank of India Limited

Bombay High Court · (1938) 40 BOMLR 713

Contract Act, 1872 — Section 178
Read judgment
High Courts02 Dec 1937

Gangadhar Gopalrao Deshpande Vs Shripad Annarao Deshpande

Bombay High Court · AIR 1938 Bom 231 : (1938) 40 BOMLR 324

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(v)
Read judgment
High Courts01 Dec 1937Allowed

Hariprasad Chhotubhai Vs The Secretary of State for India

Bombay High Court · (1939) 41 BOMLR 348

Land Revenue Act, 1879 — Section 133
Read judgment
High Courts01 Dec 1937

Hariprasad Chhotubhai Vs Secretary of State

Bombay High Court · AIR 1939 Bom 234

Civil Procedure Code, 1908 (CPC) — Section 80
Read judgment
High Courts29 Nov 1937Dismissed

Emperor Vs Trikamlal Keshavlal

Bombay High Court · AIR 1938 Bom 303 : (1938) 40 BOMLR 314

Bombay Municipal Boroughs Act, 1925 — Section 129
Read judgment
High Courts26 Nov 1937Dismissed

Braja Sundar Deb Vs Rajendra Narayan Bhanj Deo

Bombay High Court · (1938) 40 BOMLR 700

Court of Wards Act, 1879 — Section 51Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts26 Nov 1937Allowed

Gopal Sattu Tippe Vs Dnyanu Maruti Khade

Bombay High Court · AIR 1938 Bom 367 : (1938) 40 BOMLR 512

Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
Read judgment
High Courts26 Nov 1937Allowed

Mahadev Balkrishna Arekar Vs The District Deputy Collector

Bombay High Court · AIR 1938 Bom 325 : (1938) 40 BOMLR 432

Land Acquisition Act, 1894 — Section 18
Read judgment
High Courts25 Nov 1937Dismissed

Sikandar Begam Vs Zulfikar Wali Khan

Bombay High Court · (1938) 40 BOMLR 697

Registration Act, 1908 — Section 35
Read judgment
High Courts25 Nov 1937Dismissed

Shankardas Vishnudas Darbar and The Bagalkot Bank Vs Channappa Girimalappa Jolad

Bombay High Court · AIR 1938 Bom 336 : (1938) 40 BOMLR 443

Read judgment
High Courts23 Nov 1937Dismissed

Krishna Bhima Hujare Vs Laxmibai Narsingrao Desai

Bombay High Court · AIR 1938 Bom 316 : (1938) 40 BOMLR 439

Bombay Land Revenue Code, 1879 — Section 83
Read judgment
High Courts22 Nov 1937Dismissed

The Secretary of State for India Vs Ahalyabai Narayan Kulkarni

Bombay High Court · AIR 1938 Bom 321 : (1938) 40 BOMLR 422

Criminal Procedure Code, 1898 (CrPC) — Section 88Transfer of Property Act, 1882 — Section 100
Read judgment
High Courts19 Nov 1937Dismissed

Ford Motor Company of India Limited Vs The Secretary of State for India

Bombay High Court · (1938) 40 BOMLR 269

Sea Customs Act, 1878 — Section 30, 30(a)
Read judgment
High Courts19 Nov 1937

The Secretary of State Vs The Kuchwar Lime and Stone Co., Ltd.

Bombay High Court · (1938) 40 BOMLR 292

Registration Act, 1908 — Section 17
Read judgment
High Courts18 Nov 1937

The Government Pleader, High Court Vs Shankar Dattatraya Javadekar

Bombay High Court · AIR 1938 Bom 198 : (1938) 40 BOMLR 73

Read judgment
High Courts18 Nov 1937

The Government Pleader, High Court Vs Tulsidas Subhanrao Jadhav

Bombay High Court · AIR 1938 Bom 197 : (1938) 40 BOMLR 75

Read judgment
High Courts16 Nov 1937Dismissed

The Secretary of State for India Vs Sunderji Shivji and Co.

Bombay High Court · (1938) 40 BOMLR 285

Railways Act, 1890 — Section 55, 56
Read judgment
High Courts10 Nov 1937Dismissed

Shripad Ramchandra Bhide Vs Tuljaramrao Narayanrao Nimbalkar

Bombay High Court · AIR 1938 Bom 372 : (1938) 40 BOMLR 461

Bombay Land Revenue Code, 1879 — Section 217
Read judgment
High Courts10 Nov 1937

Emperor Vs Dhirajlal Dalsukhram

Bombay High Court · AIR 1938 Bom 186 : (1938) 40 BOMLR 67

Bombay Municipal Boroughs Act, 1925 — Section 123, 137
Read judgment
Previous1234…12Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions