High Courts09 Nov 1937Allowed
The Commissioner of Income Tax Vs Naval Kishore Kharaiti Lal
Bombay High Court · (1938) 40 BOMLR 280
Income Tax Act, 1922 — Section 22(2), 34, 43
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 3 of 12
High Courts08 Nov 1937Dismissed
Dahyabhai Lallubhai Shah Vs Chamanlal Mahasukhram
Bombay High Court · AIR 1938 Bom 341 : (1938) 40 BOMLR 418
Specific Relief Act, 1877 — Section 42
High Courts05 Nov 1937Dismissed
The Commissioner of Income Tax Vs The Sarangpur Cotton Manufacturing Company
Bombay High Court · (1938) 40 BOMLR 257
Income Tax Act, 1922 — Section 10, 13
High Courts02 Nov 1937Dismissed
Raja Ram Vs Raja Bakhsh Singh
Bombay High Court · (1938) 40 BOMLR 277
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts01 Nov 1937
Emperor Vs Bhatu Sadu Mali
Bombay High Court · AIR 1938 Bom 225 : (1938) 40 BOMLR 297
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts18 Oct 1937
Gulamkhaja Mahamad Ibrahim Vs Shivlal Hiralal
Bombay High Court · AIR 1938 Bom 295 : (1938) 40 BOMLR 381 : 175 Ind. Cas. 939
Limitation Act, 1908 — Article 116
High Courts18 Oct 1937Allowed
Dayalbhai Ramji Kunbi Vs Dayabhai Dulachand
Bombay High Court · AIR 1938 Bom 309 : (1938) 40 BOMLR 411
High Courts18 Oct 1937
Ratansey Damji and Others Vs Ratansey Virji and Others
Bombay High Court · AIR 1939 Bom 335
High Courts18 Oct 1937Dismissed
Chunilal Deepchand Gujarathi Vs Bibubai Gulam Husen
Bombay High Court · AIR 1938 Bom 386 : (1938) 40 BOMLR 517
Provincial Insolvency Act, 1920 — Section 28Transfer of Property Act, 1882 — Section 92
High Courts18 Oct 1937
Vishwanath Ganshet Kode Vs Raghunath Ganu Padave
Bombay High Court · AIR 1938 Bom 344 : (1938) 40 BOMLR 458
High Courts16 Oct 1937Dismissed
Govind Gurunath Naik Vs Deekappa Mallappa Hubball
Bombay High Court · AIR 1938 Bom 388 : (1938) 40 BOMLR 539
Transfer of Property Act, 1882 — Section 53
High Courts15 Oct 1937
COMMISSIONER OF Income Tax, BOMBAY Vs THE MAZAGAON DOCK LTD.
Bombay High Court · (1938) 6 ITR 124
Income Tax Act, 1961 — Section 66(2)
High Courts15 Oct 1937
The Commisioner of Income Tax Vs The Mazagaon Dock Limited
Bombay High Court · (1938) 40 BOMLR 343
Income Tax Act, 1961 — Section 10(2)(vi), 26(2)
High Courts15 Oct 1937Allowed
P.D. Shamdasani Vs The Central Bank of India Ltd.
Bombay High Court · AIR 1938 Bom 199 : (1938) 40 BOMLR 238
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts12 Oct 1937Allowed
Achut Dadaji Joshi Vs Parsharam Vasudev Mogre
Bombay High Court · AIR 1938 Bom 281 : (1938) 40 BOMLR 377
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1908 — Section 14
High Courts08 Oct 1937Dismissed
Pandu Narayan Nhavi Vs Amiruddin Shekh Abdulla Sarkhot
Bombay High Court · AIR 1938 Bom 329 : (1938) 40 BOMLR 407
Bombay Survey and Settlement Act, 1865 — Section 38
High Courts07 Oct 1937
Balaramcharya Swamiracharya Rajpurohit Vs Chidambaragauda Ramchandragouda Bahadur Desai Chidambaragauda Ramchandragouda Bahadur Desai Vs Balaramcharya Swamiracharya Rajpurohit
Bombay High Court · AIR 1938 Bom 320 : (1938) 40 BOMLR 416
Court Fees Act, 1870 — Section 5
High Courts07 Oct 1937Dismissed
Gopilal Ghasiram Vs Koshalkishore Parasram
Bombay High Court · AIR 1938 Bom 224 : (1938) 40 BOMLR 256
High Courts07 Oct 1937Allowed
Chunilal Mayachand Vs E.E. Millard
Bombay High Court · AIR 1938 Bom 278 : (1938) 40 BOMLR 252
Contract Act, 1872 — Section 49