High Courts17 Aug 1933
Emperor Vs Chhaganlal Ishwardas Shah
Bombay High Court · (1933) 35 BOMLR 1025
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228
COURT ARCHIVE
Bombay High Court judgments, 1933
212 judgments · page 6 of 11
High Courts17 Aug 1933
Umar Hussain Kaji Vs Sakharam Vishnu Palsule
Bombay High Court · (1933) 35 BOMLR 1154
Transfer of Property Act, 1882 — Section 73
High Courts16 Aug 1933
Emperor Vs Shankarshet Ramshet Uravane
Bombay High Court · (1933) 35 BOMLR 1040 : (1934) ILR (Bom) 40 : 147 Ind. Cas. 25
Penal Code, 1860 (IPC) — Section 201
High Courts11 Aug 1933Allowed
Keshavlal Tribhovan Doshi Vs Maganlal Shivram Adhyaru
Bombay High Court · AIR 1934 Bom 134 : (1934) 36 BOMLR 197 : (1934) ILR (Bom) 327
Transfer of Property Act, 1882 — Section 108(j), 109
High Courts09 Aug 1933Dismissed
Ebrahim Alibhai Akuji Vs Bai Asi
Bombay High Court · AIR 1934 Bom 21 : (1933) 35 BOMLR 1148 : (1934) ILR (Bom) 254
High Courts09 Aug 1933Dismissed
Dinbai Hormasji Mirapurwala Vs Bamansha Jamasji Shet
Bombay High Court · AIR 1934 Bom 296 : (1934) 36 BOMLR 608 : 152 Ind. Cas. 168
Civil Procedure Code, 1908 (CPC) — Section 47Married Womens Property Act, 1874 — Section 6
High Courts07 Aug 1933Dismissed
Chamanlal Chakubhai Vs Bai Parvati
Bombay High Court · AIR 1934 Bom 151 : (1934) 36 BOMLR 152 : (1934) ILR (Bom) 246 : 150 Ind. Cas. 854
High Courts04 Aug 1933
Vishram Surba Savant Vs Amrat Dhaku Savant
Bombay High Court · (1937) 39 BOMLR 559
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts04 Aug 1933Dismissed
J. Hogan Vs Gafur Ramzan
Bombay High Court · AIR 1934 Bom 28 : (1933) 35 BOMLR 1142 : (1934) ILR (Bom) 128
Workmens Compensation Act, 1923 — Section 10
High Courts04 Aug 1933
Emperor Vs Lakshman Shivram
Bombay High Court · AIR 1933 Bom 461 : (1933) 35 BOMLR 1018 : (1934) ILR (Bom) 37
Borstal Schools Act, 1925 — Section 6Penal Code, 1860 (IPC) — Section 366
High Courts02 Aug 1933Allowed
The Collector of Bombay Vs Kamalavahooji Maharaj
Bombay High Court · AIR 1934 Bom 162 : (1934) 36 BOMLR 297
High Courts01 Aug 1933
Phattechand Anandram Vs Uma Valoo and Others
Bombay High Court · AIR 1934 Bom 24
Transfer of Property Act, 1882 — Section 100
High Courts28 Jul 1933
Emperor Vs Akbarali Karimbhai
Bombay High Court · AIR 1933 Bom 479 : (1933) 35 BOMLR 1021 : (1934) ILR (Bom) 31
Evidence Act, 1872 — Section 32
High Courts27 Jul 1933
Khumaji Gajaji and Co. Vs Damaji Korsey
Bombay High Court · AIR 1934 Bom 39 : (1933) 35 BOMLR 1197
Evidence Act, 1872 — Section 92
High Courts27 Jul 1933Allowed
Emperor Vs Ras Behari Lal
Bombay High Court · (1933) 35 BOMLR 1087
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts25 Jul 1933Allowed
Vithal Laxman Mutalik Vs Yamutai Shridhar Tamboli
Bombay High Court · AIR 1934 Bom 121 : (1934) 36 BOMLR 144 : (1934) ILR (Bom) 234 : 150 Ind. Cas. 847
High Courts19 Jul 1933Dismissed
Dattatraya Tatya Khurd Vs Matha Bala Jasud
Bombay High Court · AIR 1934 Bom 36 : (1933) 35 BOMLR 1131 : (1934) ILR (Bom) 119
High Courts18 Jul 1933Allowed
Chhaganlal Uderam Gour Vs Sobharam Harishankar Gour
Bombay High Court · AIR 1934 Bom 26 : (1933) 35 BOMLR 1119
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Jul 1933Allowed
Ganesh Raghunath Deshpande Vs Rajaram Laxman Deshpande
Bombay High Court · AIR 1934 Bom 32 : (1933) 35 BOMLR 1123 : (1934) ILR (Bom) 75
Dekkhan Agriculturists Relief Act, 1879 — Section 15DTransfer of Property Act, 1882 — Section 91