High Courts06 Oct 1933
Bhaiji Manor Vs Emperor
Bombay High Court · (1934) ILR (Bom) 97 : 148 Ind. Cas. 268
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Bombay High Court judgments, 1933
212 judgments · page 4 of 11
High Courts06 Oct 1933
Emperor Vs Bhaiji Manor
Bombay High Court · AIR 1934 Bom 41 : (1933) 35 BOMLR 1177
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts05 Oct 1933Dismissed
Dharma Raghunath Desai Vs Keshav Gunajee Kondkar
Bombay High Court · AIR 1934 Bom 219 : (1934) 36 BOMLR 339
Trusts Act, 1882 — Section 90
High Courts04 Oct 1933Allowed
Pestonji Jalbhoy Chichgar Vs Jalbhoy Jehangir Chichgar
Bombay High Court · AIR 1934 Bom 64 : (1934) 36 BOMLR 42 : 150 Ind. Cas. 474
Trusts Act, 1882 — Section 8
High Courts03 Oct 1933Dismissed
Chhaganlal Shivlal Vs Bonderbai Rupchand Lohar
Bombay High Court · AIR 1934 Bom 186 : (1934) 36 BOMLR 334
Limitation Act, 1908 — Section 19
High Courts03 Oct 1933
Kaluram Bholaram Vs Chimniram Motilal
Bombay High Court · AIR 1934 Bom 86 : (1934) 36 BOMLR 68 : 150 Ind. Cas. 467
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 216
High Courts26 Sept 1933Allowed
Emperor Vs Nanubhai Maneklal
Bombay High Court · AIR 1934 Bom 43 : (1933) 35 BOMLR 1167 : (1934) ILR (Bom) 137 : 147 Ind. Cas. 1154
Factories Act, 1948 — Section 26, 41(a)
High Courts21 Sept 1933
Mathuradas Maganlal Vs Maganlal Parbhudas
Bombay High Court · AIR 1934 Bom 79 : (1934) 36 BOMLR 47 : (1934) ILR (Bom) 369 : 150 Ind. Cas. 478
Specific Relief Act, 1877 — Section 16, 30
High Courts19 Sept 1933Dismissed
The Indian Co-operative Navigation and Trading Co. Limited Vs Padamsey Premji
Bombay High Court · AIR 1934 Bom 97 : (1934) 36 BOMLR 32 : 150 Ind. Cas. 645
Limitation Act, 1908 — Article 112
High Courts18 Sept 1933Dismissed
Chidambargauda Ramchandragauda Desai Vs Channappa Mahalingappa Channappa Mahalingappa Vs Chidambargauda Ramchandragauda Desai
Bombay High Court · AIR 1934 Bom 329 : (1934) 36 BOMLR 694
Limitation Act, 1908 — Section 14
High Courts18 Sept 1933
Chidambargauda Ramchandragauda Desai and Others Vs Channappa Mahalingappa and Others
Bombay High Court · 153 Ind. Cas. 637
Limitation Act, 1908 — Section 14
High Courts15 Sept 1933
TATA HYDRO-ELECTRIC AGENCY LTD. Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · AIR 1934 Bom 62 : (1934) ILR (Bom) 361 : 150 Ind. Cas. 52 : (1934) 2 ITR 103
Income Tax Act, 1918 — Section 51Specific Relief Act, 1877 — Section 45
High Courts15 Sept 1933Dismissed
Tata Hydro Electric Agency Limited Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 23
Income Tax Act, 1922 — Section 66Specific Relief Act, 1877 — Section 45
High Courts13 Sept 1933Allowed
Shree Meenakshi Mills Ltd. Vs Langley and Co.
Bombay High Court · AIR 1934 Bom 107 : (1934) 36 BOMLR 28 : (1934) ILR (Bom) 288 : 150 Ind. Cas. 49
High Courts13 Sept 1933Dismissed
Dayavati Ramchandra Vs Kesarbai Kasibai
Bombay High Court · AIR 1934 Bom 66 : (1934) 36 BOMLR 61 : 150 Ind. Cas. 488
High Courts11 Sept 1933
Emperor Vs Sher Alam Khan Sahib
Bombay High Court · AIR 1933 Bom 494 : (1933) 35 BOMLR 1062 : 147 Ind. Cas. 879
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 477
High Courts11 Sept 1933Dismissed
Bhagirthibai Patloo Chavan Vs Appa Dada Shinde
Bombay High Court · AIR 1934 Bom 110 : (1934) 36 BOMLR 185 : (1934) ILR (Bom) 280
Limitation Act, 1908 — Article 119, 141Specific Relief Act, 1877 — Section 42
High Courts08 Sept 1933Dismissed
Vishvanath Gangadhar Deshpande Vs Keshavbhat Govindbhat Kamat
Bombay High Court · AIR 1934 Bom 119 : (1934) 36 BOMLR 181 : (1934) ILR (Bom) 273
Bombay Hereditary Offices Act, 1874 — Section 5
High Courts08 Sept 1933Dismissed
Harkisandas Bhagwandas Vs Bai Dhanoo
Bombay High Court · AIR 1934 Bom 171 : (1934) 36 BOMLR 290
Specific Relief Act, 1877 — Section 23(b)
High Courts05 Sept 1933
Durgadas Radhakisan and Others Vs Emperor
Bombay High Court · AIR 1934 Bom 48 : 148 Ind. Cas. 271
Criminal Procedure Code, 1898 (CrPC) — Section 253, 491Penal Code, 1860 (IPC) — Section 420