High Courts22 Nov 1928
Hamedmiya Badamiya Saheb Vs Joseph Benjamin
Bombay High Court · (1929) 31 BOMLR 374 : (1929) ILR (Bom) 525 : 118 Ind. Cas. 548
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 3 of 15
High Courts22 Nov 1928
Raoji Vasudeo Girap Vs Tukaram Vishnu Kurla
Bombay High Court · (1929) 31 BOMLR 329 : 117 Ind. Cas. 335
High Courts22 Nov 1928
Gopalji Umersey Vs Devji Naranji Thakkar
Bombay High Court · (1929) 31 BOMLR 387 : (1929) ILR (Bom) 432 : 118 Ind. Cas. 545
Bombay Rent Act, 1918 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 1928Allowed
Lakshmibai Anant Kondkar Vs Ravji Bhikaji Kondkar
Bombay High Court · (1929) 31 BOMLR 400 : 118 Ind. Cas. 700
High Courts20 Nov 1928
Krishna Parsharam Chambhar Vs Bhau Piraji Phalle
Bombay High Court · (1929) 31 BOMLR 331
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Nov 1928
Ragho Totaram Vs Zaga Ekoba
Bombay High Court · (1929) 31 BOMLR 364 : (1929) ILR (Bom) 419 : 118 Ind. Cas. 555
High Courts15 Nov 1928
Peddi Reddi Jogi Reddi Vs Panem Chinnabbi Reddi
Bombay High Court · (1929) 31 BOMLR 264
High Courts14 Nov 1928
Ramchandra Genuji Thosar Vs Shripati Sukaji Gade and Others
Bombay High Court · 118 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Presidency Towns Insolvency Act, 1909 — Section 18
High Courts14 Nov 1928
Ramchandra Genugi Thosar Vs Shripati Sukaji Gade
Bombay High Court · (1929) 31 BOMLR 357
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Provincial Insolvency Act, 1907 — Section 17
High Courts12 Nov 1928
Durga Bai Vs Saraswati Bai
Bombay High Court · 118 Ind. Cas. 796
Contract Act, 1872 — Section 231, 232Penal Code, 1860 (IPC) — Section 406
High Courts09 Nov 1928Dismissed
Annamalai Chetty Vs Subramanian Chetty
Bombay High Court · (1929) 31 BOMLR 280
High Courts09 Nov 1928Allowed
Balangowda Bhimangowda Vs Gadigeppa Bhimappa
Bombay High Court · (1929) 31 BOMLR 340 : 118 Ind. Cas. 698
Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 115
High Courts09 Nov 1928Allowed
Emperor Vs Thavarmal Rupchand
Bombay High Court · (1929) 31 BOMLR 158 : (1929) ILR (Bom) 367
Bombay Prevention of Gambling Act, 1887 — Section 4(a)
High Courts08 Nov 1928
Nadirshaw Jamshedji Mody Vs Purshottamdas Ganpatdas Gajjar
Bombay High Court · (1929) 31 BOMLR 320 : 118 Ind. Cas. 694
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 51(d)
High Courts07 Nov 1928Dismissed
Shankar Mahadev Jadhav Vs Bhikaji Ramchandra Ghanekar
Bombay High Court · (1929) 31 BOMLR 129 : (1929) ILR (Bom) 353
Dekkhan Agriculturists Relief Act, 1879 — Section 15 DTransfer of Property Act, 1882 — Section 95
High Courts07 Nov 1928
Shankar Mahadev Jadhav Vs Bhikaji Ramchadra Ghanekar and Others
Bombay High Court · 116 Ind. Cas. 225
Dekkhan Agriculturists Relief Act, 1879 — Section 15DTransfer of Property Act, 1882 — Section 95
High Courts07 Nov 1928Dismissed
Parashram Yeshvantshet Alwe Vs Lakshmibai Babaji Samant
Bombay High Court · (1929) 31 BOMLR 229 : (1929) ILR (Bom) 360
High Courts07 Nov 1928
Mahomed Roshan Sheikh Alli Kaskar Vs Gulam Mohiddin
Bombay High Court · (1929) 31 BOMLR 206 : 118 Ind. Cas. 791
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts06 Nov 1928
Syed Sadeck Abdulla Vs Mahomed Abdulla Hassanalli
Bombay High Court · (1929) 31 BOMLR 225
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, 115
High Courts06 Nov 1928
Gopal Raghunath Vs Emperor
Bombay High Court · (1929) ILR (Bom) 344 : 116 Ind. Cas. 243
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 439B