High Courts17 Jan 1928
Shanker Appaji Patil Vs Gangaram Bapuji Nagude
Bombay High Court · AIR 1928 Bom 236 : (1928) 30 BOMLR 503 : (1928) ILR (Bom) 360
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 15 of 15
High Courts17 Jan 1928Allowed
The Secretary of State for India Vs Yello Ramchandra Kulkarni
Bombay High Court · AIR 1928 Bom 215 : (1928) 30 BOMLR 581 : (1928) ILR (Bom) 369
Bombay Hereditary offices Act, 1874 — Section 73Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts16 Jan 1928Dismissed
Balaram Vs Naktu
Bombay High Court · (1928) 30 BOMLR 821
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts16 Jan 1928Allowed
Hari Govind Phadke Vs Gangubai Balwant Patil
Bombay High Court · AIR 1928 Bom 417 : (1928) 30 BOMLR 500 : (1928) ILR (Bom) 356
Limitation Act, 1908 — Section 20
High Courts16 Jan 1928
Emperor Vs Bhau Dharma
Bombay High Court · AIR 1928 Bom 140 : (1928) 30 BOMLR 385
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts16 Jan 1928
Emperor Vs Hanma Timma Bhandiwaddar
Bombay High Court · AIR 1928 Bom 145(1) : (1928) 30 BOMLR 383
Criminal Procedure Code, 1898 (CrPC) — Section 85Penal Code, 1860 (IPC) — Section 411, 414
High Courts16 Jan 1928
Emperor Vs Hussein Gulam Nabi
Bombay High Court · (1928) 30 BOMLR 373
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts16 Jan 1928
Lingo Raoji Kulkarni Vs Secretary of State for India
Bombay High Court · AIR 1928 Bom 201 : (1928) 30 BOMLR 570
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts13 Jan 1928
Raoji Bhagu More Vs Raghunath Vithal Kothale
Bombay High Court · AIR 1928 Bom 187 : (1928) 30 BOMLR 495 : (1928) ILR (Bom) 349
Civil Procedure Code, 1908 (CPC) — Section 115Dekkhan Agriculturists Relief Act, 1879 — Section 53
High Courts12 Jan 1928
Emperor Vs Ganu Sadu
Bombay High Court · (1928) 30 BOMLR 371 : (1928) ILR (Bom) 254
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Jan 1928
Emperor Vs Ambaji Dhakyaji Katkari
Bombay High Court · AIR 1928 Bom 143 : (1928) 30 BOMLR 380 : (1928) ILR (Bom) 257
Criminal Procedure Code, 1898 (CrPC) — Section 195, 403, 403(4)
High Courts12 Jan 1928
Emperor Vs Merwanji M. Mistry
Bombay High Court · (1928) 30 BOMLR 375 : (1928) ILR (Bom) 250
City of Bombay Municipal Council Act, 1988 — Section 471Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts11 Jan 1928
Kharshetji Ratanji Bomanji Vs Kekobad S. Khambatta
Bombay High Court · AIR 1928 Bom 194 : (1928) 30 BOMLR 473 : (1928) ILR (Bom) 653
High Courts10 Jan 1928
Emperor Vs Babulal Behari
Bombay High Court · (1928) 30 BOMLR 321 : (1928) ILR (Bom) 223 : 108 Ind. Cas. 508
Evidence Act, 1872 — Section 45, 7(b)
High Courts06 Jan 1928Dismissed
Shankar Tukaram Kakade Vs Lakshmibai Shankarrao Ghadge
Bombay High Court · AIR 1928 Bom 225 : (1928) 30 BOMLR 470
Contract Act, 1872 — Section 178