High Courts17 Feb 1928Dismissed
Ishram Govinda Patil Vs Trimbak Ganpat
Bombay High Court · AIR 1928 Bom 264 : (1928) 30 BOMLR 675
Limitation Act, 1908 — Section 19
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 13 of 15
High Courts16 Feb 1928Allowed
The Master of the British Steamship "Singleton Abbey." Vs The Master of the Italian Steamship "Sara."
Bombay High Court · (1928) 30 BOMLR 833
High Courts16 Feb 1928Dismissed
Supdu Daulatsing Daji Patil Vs Sakharam Ramji
Bombay High Court · (1928) 30 BOMLR 537 : (1928) ILR (Bom) 441
Limitation Act, 1877 — Section 8Limitation Act, 1908 — Section 5
High Courts16 Feb 1928
Emperor Vs Vithabai Sukha
Bombay High Court · AIR 1928 Bom 336 : (1928) 30 BOMLR 613 : (1928) ILR (Bom) 403
Bombay Prevention of Prostitution Act, 1923 — Section 6Penal Code, 1860 (IPC) — Section 373
High Courts15 Feb 1928Allowed
Sitaram Krishna Padhye Vs Chimandas Fatehchand
Bombay High Court · AIR 1928 Bom 516 : (1928) 30 BOMLR 1300 : (1928) ILR (Bom) 640
Negotiable Instruments Act, 1881 (NI) — Section 26, 28
High Courts15 Feb 1928
Kisanlal Ratanlal Daphtary Vs Janmejaya Chhabildas and Others
Bombay High Court · AIR 1928 Bom 457 : 118 Ind. Cas. 244
Bombay Land Revenue Code, 1879 — Section 48
High Courts15 Feb 1928
Kishanlal Ratanlal Daphtary Vs Janmejaya Chhabildas
Bombay High Court · (1928) 30 BOMLR 992
Bombay Land Revenue Code, 1879 — Section 217, 45, 48
High Courts15 Feb 1928Dismissed
Emperor Vs Bhagwandas Bakshi
Bombay High Court · (1928) 30 BOMLR 655
Penal Code, 1860 (IPC) — Section 304A
High Courts15 Feb 1928Dismissed
Kasanji Kuverji Vs The Surat Municipality
Bombay High Court · AIR 1928 Bom 247 : (1928) 30 BOMLR 673
High Courts14 Feb 1928Allowed
Jijibhoy N. Surty Vs T.S. Chettyer
Bombay High Court · (1928) 30 BOMLR 842
Limitation Act, 1908 — Article 151, 12
High Courts14 Feb 1928Dismissed
Maganlal Harjibhai Vs Amichand Gulabji
Bombay High Court · AIR 1928 Bom 319 : (1928) 30 BOMLR 733 : (1928) ILR (Bom) 521
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts13 Feb 1928Dismissed
Chhunna Mal Ram Nath Vs Mool Chand Ram Bhagat
Bombay High Court · (1928) 30 BOMLR 837
Contract Act, 1872 — Section 39
High Courts10 Feb 1928
Gyanji Pomaji Marwadi Vs Ningappa Marbasappa Arleshwar
Bombay High Court · AIR 1928 Bom 308 : (1928) 30 BOMLR 668 : (1928) ILR (Bom) 434
Limitation Act, 1908 — Section 5Registration Act, 1908 — Section 17(2)
High Courts10 Feb 1928
Gulabbhai Kanthadbhai Vs Sohangdasji Mohandasji
Bombay High Court · AIR 1928 Bom 183 : (1928) 30 BOMLR 535 : (1928) ILR (Bom) 431 : 110 Ind. Cas. 263
High Courts10 Feb 1928
Hari Janardhan Limaye Vs Krishnaji Balkrishna Bhate
Bombay High Court · AIR 1928 Bom 323 : (1928) 30 BOMLR 724 : 113 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Section 14
High Courts08 Feb 1928
Dhondi Khandu Choudhari Vs Appa Raghuji Choudhari
Bombay High Court · AIR 1928 Bom 269 : (1928) 30 BOMLR 720 : 113 Ind. Cas. 523
Registration Act, 1908 — Section 50Transfer of Property Act, 1882 — Section 41
High Courts08 Feb 1928
Emperor Vs Lala Raoji Mahale
Bombay High Court · (1928) 30 BOMLR 624
Penal Code, 1860 (IPC) — Section 109, 409
High Courts07 Feb 1928Dismissed
Cowasji Muncherji Banaji Vs The Official Assignee of Bombay
Bombay High Court · AIR 1928 Bom 507 : (1928) 30 BOMLR 1310
Contract Act, 1872 — Section 174
High Courts03 Feb 1928Dismissed
Tilakram Chaudhuri Vs Kodumal Jethanand Wadhwa
Bombay High Court · AIR 1928 Bom 175 : (1928) 30 BOMLR 546 : 110 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Feb 1928
Tatya Rowji Vs Hathibhai Bulakhidas
Bombay High Court · AIR 1928 Bom 275 : (1928) 30 BOMLR 661 : (1928) ILR (Bom) 420
Arbitration Act, 1940 — Section 19Presidency Small Cause Courts Act, 1882 — Section 9