High Courts02 Feb 1928Dismissed
Tewari Raghuraj Chandra Vs Rani Subhadra Kunwar
Bombay High Court · (1928) 30 BOMLR 829
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 14 of 15
High Courts01 Feb 1928
Emperor Vs Naranji Premji
Bombay High Court · (1928) 30 BOMLR 622
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(w), 497(1)Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1928
Naranji Premji Vs Emperor
Bombay High Court · AIR 1928 Bom 244 : 111 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1928
H. Vs H.
Bombay High Court · AIR 1928 Bom 279 : (1928) 30 BOMLR 523 : 110 Ind. Cas. 266
Divorce Act, 1869 — Section 19
High Courts01 Feb 1928Dismissed
The Sholapur Municipality Vs Shivram Bhagwant Sarode
Bombay High Court · AIR 1928 Bom 282 : (1928) 30 BOMLR 715 : (1928) ILR (Bom) 414
Bombay District Municipal Act, 1901 — Section 70
High Courts01 Feb 1928
Mahadev Narayan Nerkar Vs Narayan Dattatraya Samant
Bombay High Court · AIR 1928 Bom 248 : (1928) 30 BOMLR 530 : (1928) ILR (Bom) 408 : 110 Ind. Cas. 343
Contract Act, 1872 — Section 253(7)
High Courts31 Jan 1928Dismissed
Rao Narsingh Rao Vs Beti Mahalakshmi Bai
Bombay High Court · (1928) 30 BOMLR 1331
Transfer of Property Act, 1882 — Section 23, 30
High Courts27 Jan 1928Dismissed
Basangowda Shivangowda Dharmagowdar Vs Rudrappa Fakirappa Ganiger
Bombay High Court · AIR 1928 Bom 291 : (1928) 30 BOMLR 591 : (1928) ILR (Bom) 393 : 110 Ind. Cas. 633
Evidence Act, 1872 — Section 115
High Courts26 Jan 1928Dismissed
Subrao Hambirrao Patil Vs Radha Hambirrao Patil
Bombay High Court · AIR 1928 Bom 295 : (1928) 30 BOMLR 692 : (1928) ILR (Bom) 497 : 113 Ind. Cas. 497
High Courts25 Jan 1928
Emperor Vs Shivbhat Manjunathbhat Hattangadi
Bombay High Court · (1928) 30 BOMLR 392 : (1928) ILR (Bom) 238
Criminal Procedure Code, 1898 (CrPC) — Section 173Railways Act, 1890 — Section 84
High Courts24 Jan 1928
Pestonji Manekji Mody Vs Bai Meherbai
Bombay High Court · AIR 1928 Bom 539 : (1928) 30 BOMLR 1407
Contract Act, 1872 — Section 128, 25Succession Act, 1925 — Section 211
High Courts24 Jan 1928Dismissed
Pandurang Shivram Pardeshi Vs Maruti Niloba Khamkar
Bombay High Court · (1928) 30 BOMLR 688
High Courts24 Jan 1928
Emperor Vs Gopala Murgis
Bombay High Court · AIR 1928 Bom 138 : (1928) 30 BOMLR 389
Criminal Procedure Code, 1898 (CrPC) — Section 390, 391(1)(a)
High Courts24 Jan 1928
Emperor Vs Goverdhan Ridkaran
Bombay High Court · AIR 1928 Bom 140(1) : (1928) 30 BOMLR 387
Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 184, 526
High Courts24 Jan 1928Allowed
Venkat Subba Shrinivas Hegde Vs Subba Rama Hedge
Bombay High Court · (1928) 30 BOMLR 827
Transfer of Property Act, 1882 — Section 122
High Courts23 Jan 1928Allowed
Bhagwati Vs Banarsi Das
Bombay High Court · (1928) 30 BOMLR 834
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts23 Jan 1928
Emperor Vs Ismail khadirsab
Bombay High Court · AIR 1928 Bom 130 : (1928) 30 BOMLR 330 : (1928) ILR (Bom) 385 : 108 Ind. Cas. 501
Criminal Procedure Code, 1898 (CrPC) — Section 237, 423(1)(a)Penal Code, 1860 (IPC) — Section 102, 193, 302
High Courts19 Jan 1928
Annabhat Shankarbhat Alvandi Vs Shivappa Dundappa Manvi
Bombay High Court · AIR 1928 Bom 232 : (1928) 30 BOMLR 539 : (1928) ILR (Bom) 376 : 110 Ind. Cas. 269
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts17 Jan 1928
The Secretary of State for India Vs Yello Ramohandra Kulkarni
Bombay High Court · 111 Ind. Cas. 268
Bombay Hereditary Offices Act, 1874 — Section 15Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Criminal Procedure Code, 1898 (CrPC) — Section 424