High Courts02 Mar 1928
Govinddas Rajaramdas Gujar Vs Ganpatdas Narottamdas Gujar
Bombay High Court · AIR 1928 Bom 365 : (1928) 30 BOMLR 912
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 12 of 15
High Courts01 Mar 1928Dismissed
Bhimava Bhimappa Dodmani Vs Krishtagowda Ramangowda Patil
Bombay High Court · (1928) 30 BOMLR 908 : 113 Ind. Cas. 251
Succession Act, 1925 — Section 76
High Courts01 Mar 1928
In Re: Virbhan Bhagaji
Bombay High Court · AIR 1928 Bom 290 : (1928) 30 BOMLR 642 : (1928) ILR (Bom) 448
Criminal Procedure Code, 1898 (CrPC) — Section 202Easements Act, 1882 — Section 36Penal Code, 1860 (IPC) — Section 506
High Courts01 Mar 1928Dismissed
Emperor Vs Narayan Keshav Devasthali
Bombay High Court · (1928) 30 BOMLR 651 : (1928) ILR (Bom) 699
Criminal Procedure Code, 1898 (CrPC) — Section 342, 428
High Courts29 Feb 1928
Emperor Vs Burjorji Nowroji Kelawalla
Bombay High Court · (1928) 30 BOMLR 639
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 1928Dismissed
Bhimabai Jivangouda Patil Vs Gurunathgouda Khandappagouda
Bombay High Court · AIR 1928 Bom 367 : (1928) 30 BOMLR 859 : 114 Ind. Cas. 392
High Courts28 Feb 1928Dismissed
Jaigobind Pandey Vs Ramnandan Sahai
Bombay High Court · (1928) 30 BOMLR 1343 : (1928) 28 LW 807
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Feb 1928
In Re: Daga Bhika Kunbi
Bombay High Court · AIR 1928 Bom 221 : (1928) 30 BOMLR 631
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 447
High Courts28 Feb 1928
The South British Insurancse Co. Ltd. Vs J.R. Stenson
Bombay High Court · AIR 1928 Bom 260 : (1928) 30 BOMLR 745 : (1928) ILR (Bom) 532
Contract Act, 1872 — Section 7
High Courts28 Feb 1928
The Commissioner of Income Tax Vs The Ahmedabad New Cotton Mills Co.
Bombay High Court · AIR 1928 Bom 510 : (1928) 30 BOMLR 1160 : (1928) ILR (Bom) 669
Income Tax Act, 1922 — Section 3, 34
High Courts28 Feb 1928Dismissed
Lallubhai Pragji Vs Bhimbhai Dajibhai
Bombay High Court · AIR 1928 Bom 312 : (1928) 30 BOMLR 873 : 113 Ind. Cas. 525
Easements Act, 1882 — Section 15
High Courts27 Feb 1928Allowed
Keshav Raghunath Deshpande Vs Govind Chimnaji Deshpande
Bombay High Court · AIR 1928 Bom 287 : (1928) 30 BOMLR 509 : 110 Ind. Cas. 303
High Courts24 Feb 1928Dismissed
Babasaheb Bhairojirao Ghorpade Vs Gopal Hanmant Kulkarni
Bombay High Court · (1928) 30 BOMLR 917 : 113 Ind. Cas. 254
High Courts24 Feb 1928Dismissed
Krishnarao Ambadas Pimpladkar Vs Krishnarao Raghunath Palekar
Bombay High Court · AIR 1928 Bom 245 : (1928) 30 BOMLR 679 : (1928) ILR (Bom) 444
Civil Procedure Code, 1882 — Section 287Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Feb 1928
Anna Nana Khot Vs Gojra Dnyanu Kavale
Bombay High Court · AIR 1928 Bom 333 : (1928) 30 BOMLR 867 : 114 Ind. Cas. 390
High Courts23 Feb 1928Allowed
Anant Krishna Modak Vs Sarasvatibai Padmanabh Shetti
Bombay High Court · AIR 1928 Bom 316 : (1928) 30 BOMLR 709
Evidence Act, 1872 — Section 92
High Courts23 Feb 1928
Emperor Vs Rama Deoji
Bombay High Court · AIR 1928 Bom 231 : (1928) 30 BOMLR 636
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Motor Vehicles Act, 1988 — Section 16
High Courts22 Feb 1928
Shankar Nana Patil Vs Jagannath Mathuralal Bhat
Bombay High Court · AIR 1928 Bom 265 : (1928) 30 BOMLR 741
Evidence Act, 1872 — Section 116
High Courts21 Feb 1928Dismissed
Hussain Bibi Vs Nur Hussain Shah
Bombay High Court · (1928) 30 BOMLR 849
Religious Endowments Act, 1863 — Section 14
High Courts21 Feb 1928Dismissed
Musa Miya Muhamad Shaffi Vs Kadar Bax Khaj Bax
Bombay High Court · (1928) 30 BOMLR 766 : (1928) ILR (Bom) 316
Transfer of Property Act, 1882 — Section 129