High Courts02 Apr 1928
Badruddin Abdul Rahim Vs Sitaram Vinayak Apte
Bombay High Court · AIR 1928 Bom 371 : (1928) 30 BOMLR 942 : (1928) ILR (Bom) 753 : 114 Ind. Cas. 241
Letters Patent Act, 1865 — Clause 15
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 10 of 15
High Courts30 Mar 1928
Ahmad Hassan Vs Hassan Mahomed Malek
Bombay High Court · (1928) ILR (Bom) 693 : 112 Ind. Cas. 459
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts30 Mar 1928
Narayan Hari Tarkunde Vs Yeshwant Raoji Naik Dattatraya Ramchandra Alias D.R. Gokarn and Another Vs Annappa Pandurang Kokatnur Annappa Pandurang Kokatnur Vs Dattatraya Ramchandra Alias D.R. Gokarn and Another
Bombay High Court · (1928) ILR (Bom) 832
Bombay District Municipal Act, 1901 — Section 167Bombay District Police Act, 1890 — Section 21, 51, 51(1), 54(1), 57Bombay General Clauses Act, 1904 — Section 27, 3(20)
High Courts30 Mar 1928Allowed
Ahmed Hassan Vs Hassan Mahomed Malek
Bombay High Court · AIR 1928 Bom 305 : (1928) 30 BOMLR 885
Contract Act, 1872 — Section 23
High Courts30 Mar 1928
Kashiram Laxman Kadam Vs Maheshwar Laxman Gondhalekar
Bombay High Court · (1928) 30 BOMLR 1089 : 113 Ind. Cas. 384
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4, 127Transfer of Property Act, 1882 — Section 60
High Courts29 Mar 1928Dismissed
Kunwar Jang Bahadur Vs The Bank of Upper India, Limited
Bombay High Court · (1928) 30 BOMLR 1373
Civil Procedure Code, 1908 (CPC) — Section 39, 50, 59(c)
High Courts28 Mar 1928Dismissed
Bai Chanchal Vs Chimanlal Chunilal
Bombay High Court · AIR 1928 Bom 238 : (1928) 30 BOMLR 685
High Courts28 Mar 1928
Emperor Vs Nurudin Sheikh Adam
Bombay High Court · (1928) 30 BOMLR 954
Criminal Procedure Code, 1898 (CrPC) — Section 264
High Courts27 Mar 1928
Babu Hasanali Mujawar Vs Emperor
Bombay High Court · AIR 1928 Bom 286 : 115 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 529(f), 530(p)
High Courts27 Mar 1928
The Mercantile Bank of India Limited Vs Capt. Vincent L. D''silva
Bombay High Court · AIR 1928 Bom 436 : (1928) 30 BOMLR 1225 : (1928) ILR (Bom) 810
City of Bombay Municipal Council Act, 1988 — Section 108, 110Negotiable Instruments Act, 1881 (NI) — Section 4, 5, 58
High Courts27 Mar 1928
Emperor Vs Babu Hansanali Mujawar
Bombay High Court · (1928) 30 BOMLR 653
Criminal Procedure Code, 1898 (CrPC) — Section 529(f), 530(p)
High Courts26 Mar 1928Allowed
The Mercantile Bank of India Limited Vs A.J. Mascarenhas
Bombay High Court · AIR 1928 Bom 407 : (1928) 30 BOMLR 1210 : (1928) ILR (Bom) 792 : 114 Ind. Cas. 383
Negotiable Instruments Act, 1881 (NI) — Section 13, 4, 9
High Courts26 Mar 1928
The Mercantile Bank of India, Limited Vs F.M. Caeiro
Bombay High Court · 114 Ind. Cas. 389
Bombay Port Trust Act, 1879 — Section 39, 42
High Courts26 Mar 1928Allowed
The Mercantile Bank of India Limited Vs F.M. Caeiro
Bombay High Court · AIR 1928 Bom 434(1) : (1928) 30 BOMLR 1222 : (1928) ILR (Bom) 807
Bombay Port Trust Act, 1879 — Section 39, 42
High Courts23 Mar 1928Dismissed
Maharaja Bahadur Kesho Prashad Singh Vs Madho Prashad Singh
Bombay High Court · (1928) 30 BOMLR 1372
High Courts23 Mar 1928Dismissed
Emperor Vs Vinayak Lakshman Bhatkhande
Bombay High Court · (1928) 30 BOMLR 1530 : 113 Ind. Cas. 612
Criminal Procedure Code, 1898 (CrPC) — Section 222(2)Penal Code, 1860 (IPC) — Section 408
High Courts23 Mar 1928
Sombhai Adesing Vs Jagjivan Dayaram
Bombay High Court · AIR 1928 Bom 330 : (1928) 30 BOMLR 987 : 114 Ind. Cas. 377
High Courts23 Mar 1928Dismissed
Gulabbhai Ranchhodbhai Vs Bhagvan Kesur
Bombay High Court · AIR 1928 Bom 377 : (1928) 30 BOMLR 980 : 114 Ind. Cas. 266
High Courts22 Mar 1928Allowed
Nawab Sadiq Ali Khan Vs Jai Kishori
Bombay High Court · (1928) 30 BOMLR 1346
High Courts22 Mar 1928Dismissed
Kumar Kamakhya Narayan Singh Vs Ram Raksha Singh
Bombay High Court · (1928) 30 BOMLR 1361
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 116