High Courts13 Jun 1928
The Ahmedabad City Municipality Vs Vadilal Vakhatchand
Bombay High Court · AIR 1928 Bom 376 : (1928) 30 BOMLR 1084
Bombay City Municipalities Act, 1925 — Section 110
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 9 of 15
High Courts11 Jun 1928Dismissed
In Re: Madhavdas Jethabhai
Bombay High Court · AIR 1928 Bom 434 : (1928) 30 BOMLR 1114 : 113 Ind. Cas. 619
Income Tax Act, 1961 — Section 66(3)Specific Relief Act, 1877 — Section 45
High Courts08 Jun 1928Dismissed
Gendal Raju Vs Maganlal Chhaganlal Desai
Bombay High Court · AIR 1928 Bom 120 : (1928) 30 BOMLR 1111 : 113 Ind. Cas. 618
Contract Act, 1872 — Section 38
High Courts08 Jun 1928
In Re: Laxminarayan Timmanna Karki
Bombay High Court · AIR 1928 Bom 390 : (1928) 30 BOMLR 1050 : 114 Ind. Cas. 246
Criminal Procedure Code, 1898 (CrPC) — Section 176, 26, 561A
High Courts06 Jun 1928
Chandikaprasad Deviprasad Agnihotri Vs Shivappa Shiddappa Davalanavar
Bombay High Court · AIR 1928 Bom 425 : (1928) 30 BOMLR 1099 : 113 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts05 Jun 1928Dismissed
Chintaman Balwant Dharmadhikari Vs Bhagvan Ganapati Mankeshwar
Bombay High Court · AIR 1928 Bom 383 : (1928) 30 BOMLR 1095 : 113 Ind. Cas. 378
Limitation Act, 1908 — Article 126, 28
High Courts27 May 1928
Emperor Vs Ramchandra Bhikaji Moharir
Bombay High Court · (1928) 30 BOMLR 967
Criminal Procedure Code, 1898 (CrPC) — Section 423()(b)Penal Code, 1860 (IPC) — Section 342
High Courts21 May 1928Dismissed
Ardeshir H. Mama Vs Flora Sassoon
Bombay High Court · (1928) 30 BOMLR 1242
Specific Relief Act, 1877 — Section 19
High Courts08 May 1928Dismissed
Parashuram Detaram Shamdasani Vs The Tata Industrial Bank, Limited
Bombay High Court · (1928) 30 BOMLR 1115
Companies Act, 1956 — Section 213
High Courts05 May 1928Dismissed
Jehangir Pestonji Wadia Vs Framji Rustomji Wadia
Bombay High Court · (1928) 30 BOMLR 962
Criminal Procedure Code, 1898 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 500
High Courts24 Apr 1928
Guran Ditta Vs T. Ram Ditta
Bombay High Court · (1928) 30 BOMLR 1384
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Apr 1928Dismissed
Sakalaguna Nayudu Vs Chinna Munuswami Nayakar
Bombay High Court · (1928) 30 BOMLR 1379
High Courts05 Apr 1928
Keshavlal Mohanlal Jhaveri Vs Bai Lakshmi
Bombay High Court · (1928) 30 BOMLR 950 : (1928) ILR (Bom) 568
High Courts05 Apr 1928
Kisan Yemaji Vs Shripat Tatya
Bombay High Court · (1928) 30 BOMLR 889
Mamlatdars Court Act, 1906 — Section 5
High Courts05 Apr 1928
Emperor Vs Lakshman Naran
Bombay High Court · AIR 1928 Bom 348 : (1928) 30 BOMLR 952
Criminal Procedure Code, 1898 (CrPC) — Section 439(1)Reformatory Schools Act, 1897 — Section 8
High Courts04 Apr 1928
In Re: Vithaldas Bhurabhai
Bombay High Court · 112 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Apr 1928Dismissed
In Re Vithaldas Bhurabhai
Bombay High Court · AIR 1928 Bom 347 : (1928) 30 BOMLR 957 : (1928) ILR (Bom) 768
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Apr 1928
The Government Pleader Vs Dattatraya Narayan Deshpande
Bombay High Court · AIR 1928 Bom 385 : (1928) 30 BOMLR 1011 : (1928) ILR (Bom) 559 : 114 Ind. Cas. 259
Bombay Pleaders Act, 1920 — Section 25Letters Patent Act, 1865 — Clause 10
High Courts04 Apr 1928
In Re: Bai Manek; In Re: Chimanlal Somchand Shah
Bombay High Court · AIR 1928 Bom 418 : (1928) 30 BOMLR 958 : (1928) ILR (Bom) 763
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Apr 1928
Kisan Yemaji and Others Vs Shripat Tatya and Others
Bombay High Court · AIR 1929 Bom 114
Mamlatdars Court Act, 1906 — Section 5