High Courts11 Jul 1928
Nandlal Pannalal Marwadi Vs Kisanlal Chaturbhuj
Bombay High Court · AIR 1928 Bom 548 : (1928) 30 BOMLR 1391
Civil Procedure Code, 1908 (CPC) — Section 20(c)
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 8 of 15
High Courts05 Jul 1928
Manekji Rustomji Bharucha Vs Nanabhai Cursetji Bharucha
Bombay High Court · (1929) 31 BOMLR 969 : (1929) ILR (Bom) 724
High Courts05 Jul 1928Dismissed
Harilal Dalsukhram Sahiba Vs Mulchand Asharam
Bombay High Court · AIR 1928 Bom 427 : (1928) 30 BOMLR 1149 : 113 Ind. Cas. 27
Contract Act, 1872 — Section 19, 20, 73Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts04 Jul 1928
Emperor Vs Mohanlal Aditram
Bombay High Court · (1928) 30 BOMLR 1253 : 113 Ind. Cas. 617
Criminal Procedure Code, 1898 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 114, 366, 376
High Courts03 Jul 1928Dismissed
Harilal Dalsukhram Sahiba Vs Mulchand
Bombay High Court · (1928) ILR (Bom) 883
Contract Act, 1872 — Section 17, 18, 19, 20, 73Specific Relief Act, 1963 — Section 14, 15, 18, 25Transfer of Property Act, 1882 — Section 2, 43, 55, 55(1)
High Courts02 Jul 1928Dismissed
Patel Narsi Kalyan Vs Patel Parshotam Nathabhai Patel Parshotam Nathabhai Vs Patel Narsi Kalyan
Bombay High Court · (1928) ILR (Bom) 875
Evidence Act, 1872 — Section 63, 91Registration Act, 1908 — Section 49
High Courts02 Jul 1928Allowed
Kishan Singh Vs Emperor
Bombay High Court · (1928) 30 BOMLR 1572
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 1928Dismissed
Narsi Kalyandas Patel Vs Parshottam Nathabhai Patel
Bombay High Court · AIR 1928 Bom 484 : (1928) 30 BOMLR 1277
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49
High Courts28 Jun 1928Dismissed
Emperor Vs Moreshwar Janardan Gogate
Bombay High Court · (1928) 30 BOMLR 1255
Penal Code, 1860 (IPC) — Section 186
High Courts28 Jun 1928
Dwarkadas Haridas Vs Emperor
Bombay High Court · 114 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 236, 237
High Courts28 Jun 1928
Moreshwar Janardan Gogate Vs Emperor
Bombay High Court · 114 Ind. Cas. 854
Penal Code, 1860 (IPC) — Section 186
High Courts28 Jun 1928Dismissed
Jankibai Keshav Bandekar Vs Ramchandra Jairam Badale
Bombay High Court · AIR 1928 Bom 475 : (1928) 30 BOMLR 1148 : 113 Ind. Cas. 46
Dekkhan Agriculturists Relief Act, 1879 — Section 15D, 16
High Courts28 Jun 1928
Emperor Vs Dwarkadas Haridas
Bombay High Court · (1928) 30 BOMLR 1270
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 237Penal Code, 1860 (IPC) — Section 403, 405
High Courts26 Jun 1928
The Bombay Municipality Vs Yenkanna Ellsppa Balaram
Bombay High Court · AIR 1928 Bom 413 : (1928) 30 BOMLR 1128 : (1928) ILR (Bom) 780 : 113 Ind. Cas. 506
City of Bombay Municipal Council Act, 1988 — Section 402(1), 403(1)(a)
High Courts22 Jun 1928Dismissed
Tangeva Venkappa Vs Govindappa Ayappa
Bombay High Court · AIR 1928 Bom 495 : (1928) 30 BOMLR 1145
High Courts20 Jun 1928
Shivlal Gulabchand Vs Taniram Sadashiv
Bombay High Court · AIR 1928 Bom 444 : (1928) 30 BOMLR 1136 : 113 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts18 Jun 1928Dismissed
The Madras and Southern Maratha Railway Vs Jumakhram Parbhudas
Bombay High Court · AIR 1928 Bom 504 : (1928) 30 BOMLR 1104 : (1928) ILR (Bom) 770 : 118 Ind. Cas. 241
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts18 Jun 1928
Emperor Vs Mahadu Raghavji Thakkar
Bombay High Court · (1928) 30 BOMLR 1086
Criminal Procedure Code, 1898 (CrPC) — Section 342, 842
High Courts14 Jun 1928Dismissed
H. Pestongi and Company Vs Cox and Company
Bombay High Court · (1928) 30 BOMLR 1503
Stamp Act, 1899 — Section 14, 35