High Courts11 Sept 1928
Emperor Vs Hiru Satua Desla
Bombay High Court · (1928) 30 BOMLR 1570 : (1929) ILR (Bom) 184 : 113 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 45(1)Penal Code, 1860 (IPC) — Section 176
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 6 of 15
High Courts11 Sept 1928
Ichhalal Jagmohanas Vs Anjibai Zujya Duma
Bombay High Court · (1928) 30 BOMLR 1602 : 114 Ind. Cas. 272
High Courts10 Sept 1928Allowed
Rustomji Ardeshir Cooper Vs Madhavji Damodar Thackersey
Bombay High Court · (1932) 34 BOMLR 1436
Presidency Towns Insolvency Act, 1909 — Section 10, 7(e)
High Courts05 Sept 1928
Mulji Narotam Vs Hiralal Ramchandra
Bombay High Court · (1929) 31 BOMLR 1067 : 121 Ind. Cas. 439
High Courts04 Sept 1928
Baslingava Revansiddappa Vs Chinnava Karibassappa
Bombay High Court · (1928) 30 BOMLR 1604 : 114 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 55
High Courts03 Sept 1928Dismissed
Sidramappa Baswantrao Vibhute Vs Shidappa Virappa Umbarje
Bombay High Court · (1929) 31 BOMLR 461
High Courts30 Aug 1928
Gangadhar Tukaram Akul Vs Rachappa Nagappa Kinage
Bombay High Court · (1929) 31 BOMLR 453
Transfer of Property Act, 1882 — Section 51
High Courts28 Aug 1928Dismissed
Babu Motising Vs Durgabai
Bombay High Court · (1928) 30 BOMLR 1615 : 114 Ind. Cas. 379
High Courts24 Aug 1928
Emperor Vs Jaffer Cassam Moosa
Bombay High Court · (1928) 30 BOMLR 1442 : (1929) ILR (Bom) 131
City of Bombay Municipal Council Act, 1988 — Section 248(1), 248(1)(c)
High Courts24 Aug 1928Dismissed
In Re: Standard Aluminium and Brass Works Ld.
Bombay High Court · (1928) 30 BOMLR 1509 : 114 Ind. Cas. 849
High Courts24 Aug 1928Dismissed
Balaram Gulabchand Marwadi Vs Jigan Lad Patil
Bombay High Court · (1928) 30 BOMLR 1583 : 114 Ind. Cas. 269
High Courts23 Aug 1928Dismissed
Emperor Vs V.L. Bhatkhande
Bombay High Court · (1929) ILR (Bom) 119
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 537Penal Code, 1860 (IPC) — Section 408
High Courts22 Aug 1928
Dharamsey Khetsey Vs Balkrishna Pandurang Samant
Bombay High Court · (1929) 31 BOMLR 984 : (1929) ILR (Bom) 787
Dekkhan Agriculturists Relief Act, 1879 — Section 11General Clauses Act, 1897 — Section 3(39)
High Courts20 Aug 1928Dismissed
Chindha Rupla Patil Vs Chhaganlal Shivlal Sheth
Bombay High Court · AIR 1928 Bom 545 : (1928) 30 BOMLR 1488
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, Order 38 Rule 9, 64, 73
High Courts20 Aug 1928Dismissed
Chhipa Allarakha Isakji Vs Bai Sona
Bombay High Court · (1928) 30 BOMLR 1610 : 114 Ind. Cas. 372
Workmens Compensation Act, 1923 — Section 28, 30
High Courts16 Aug 1928
The Assistant Collector Vs Damodardas Tribhuvandas Bhanji and Others
Bombay High Court · 114 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts16 Aug 1928Allowed
The Assistant Collector Vs Damodardas Tribhuvandas Bhanji
Bombay High Court · (1928) 30 BOMLR 1622
Civil Procedure Code, 1908 (CPC) — Section 35Land Acquisition Act, 1894 — Section 27(1)
High Courts15 Aug 1928Dismissed
Abdulrahim funumulla Vs Sarafalli Mahamadalli
Bombay High Court · (1928) 30 BOMLR 1596 : 114 Ind. Cas. 374
Transfer of Property Act, 1882 — Section 108
High Courts15 Aug 1928Allowed
Assistant Collector Salsette Vs Damodardas Tribhuvandas Bhanji
Bombay High Court · (1929) ILR (Bom) 178
Civil Procedure Code, 1908 (CPC) — Section 35Land Acquisition Act, 1894 — Section 27(1), 27(2), 53
High Courts10 Aug 1928
Hirabharthi Jamnabharthi Vs Bai Javer
Bombay High Court · (1928) 30 BOMLR 1555 : 113 Ind. Cas. 406