High Courts06 Nov 1928
Syed Sadeck Abdulla Vs Mahomed Abdulla Hassanalli and Others
Bombay High Court · 115 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, 47
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 4 of 15
High Courts06 Nov 1928Allowed
Yellappa Ramappa Naik Vs Tippanna Laxman Naik
Bombay High Court · (1929) 31 BOMLR 249
Limitation Act, 1908 — Article 127
High Courts06 Nov 1928Dismissed
Emperor Vs Gopal Raghunath
Bombay High Court · (1929) 31 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 239Evidence Act, 1872 — Section 14Penal Code, 1860 (IPC) — Section 489
High Courts05 Nov 1928
Mahadu Tukaram Satav Vs Patlu Sadu Satav
Bombay High Court · (1929) 31 BOMLR 221
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts02 Nov 1928Dismissed
Narhar Narayan Deshpande Vs Ganpati Hari Shinde
Bombay High Court · (1929) 31 BOMLR 218 : 117 Ind. Cas. 438
High Courts02 Nov 1928
Juggi Lal-Kamalapat Vs The Swadeshi Mills Company, Limited
Bombay High Court · (1929) 31 BOMLR 285
High Courts01 Nov 1928
S.N. Grama Vs The Bombay Steamships
Bombay High Court · (1929) 31 BOMLR 424 : 118 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts01 Nov 1928
Emperor Vs Ganpat Devaji Patil
Bombay High Court · (1929) 31 BOMLR 144
Criminal Procedure Code, 1898 (CrPC) — Section 539 A
High Courts01 Nov 1928
Ganpat Devaji Patil Vs Emperor
Bombay High Court · 116 Ind. Cas. 248
Criminal Procedure Code, 1898 (CrPC) — Section 539A
High Courts31 Oct 1928
Bai Jivi Vs Bai Bibanboo
Bombay High Court · (1929) 31 BOMLR 199 : 118 Ind. Cas. 785
Limitation Act, 1963 — Article 123
High Courts30 Oct 1928Dismissed
Madhavrao Anandrao Raste Vs Shri Omkareshvar Ghat
Bombay High Court · (1929) 31 BOMLR 192
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Oct 1928
Shidramappa Revanshidappa Umbarje Vs Gurushantappa Shankrappa and Others
Bombay High Court · 116 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 122
High Courts29 Oct 1928Dismissed
Shidramappa Revanshidappa Umbarje Vs Gurushantappa Shankrappa
Bombay High Court · (1929) 31 BOMLR 137
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 122, 152
High Courts16 Oct 1928Allowed
Gulam Hussein Ahmed Somaji Vs Land Acquisition Officer
Bombay High Court · (1929) 31 BOMLR 241
High Courts12 Oct 1928
Emperor Vs Nurmahomed Rajmahomed
Bombay High Court · (1929) 31 BOMLR 84 : (1929) ILR (Bom) 339 : 117 Ind. Cas. 329
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 411
High Courts11 Oct 1928
Gulamhusain Lalji Sajan Vs Clara D''Souza
Bombay High Court · (1929) 31 BOMLR 988 : (1929) ILR (Bom) 819
Dekkhan Agriculturists Relief Act, 1879 — Section 3
High Courts09 Oct 1928
In Re: V.R. Kothari
Bombay High Court · (1929) 31 BOMLR 79 : 117 Ind. Cas. 333
Criminal Procedure Code, 1838 — Section 138
High Courts05 Oct 1928
Tuljaram Harkisondas Vs Harkisan Jagjivan
Bombay High Court · (1929) 31 BOMLR 448
High Courts04 Oct 1928
In Re: Bai Aisha
Bombay High Court · (1929) ILR (Bom) 149 : 117 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 188Extradition Act, 1903 — Section 7