High Courts03 Oct 1928
The Gujerat Ginning and Manufacturing Co. Ltd. Vs The Motilal Hirbhai Spinning and Manufacturing Co. Ltd. (No. 2)
Bombay High Court · (1929) 31 BOMLR 1331
Easements Act, 1882 — Section 60(6)
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 5 of 15
High Courts03 Oct 1928Dismissed
Emperor Vs Dinshaw Cursetji Driver
Bombay High Court · (1929) 31 BOMLR 49 : 117 Ind. Cas. 331
Bombay Abkari Act, 1878 — Section 37Evidence Act, 1872 — Section 25Opium Act, 1878 — Section 15
High Courts01 Oct 1928
Rabia Mahomed Tahir Vs G.I.P. Railway
Bombay High Court · (1929) 31 BOMLR 211 : (1929) ILR (Bom) 203 : 117 Ind. Cas. 431
Workmens Compensation Act, 1897 — Section 4Workmens Compensation Act, 1923 — Section 27
High Courts29 Sept 1928
Emperor Vs Tribhdvan Motikam
Bombay High Court · (1929) ILR (Bom) 137
Bombay Prevention of Gambling Act, 1887 — Section 12, 5, 6, 7
High Courts28 Sept 1928
Annaji Ramchandra Vs Thakubai Dattatraya Deshpande
Bombay High Court · (1929) 31 BOMLR 208 : (1929) ILR (Bom) 335 : 118 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts28 Sept 1928
Lalji Dayal Vs Vishvanath Prabhuram Vaidya and Others
Bombay High Court · (1929) 31 BOMLR 126
High Courts28 Sept 1928
Lalji Dayal Vs Vishvanath Prabhuram Vaidya
Bombay High Court · (1929) 31 BOMLR 126
High Courts28 Sept 1928Dismissed
Ramchandra Trimbak Joshi Vs Hari Martand Joshi
Bombay High Court · (1929) 31 BOMLR 120
Easements Act, 1882 — Section 15
High Courts27 Sept 1928Dismissed
Gajanan Sitaram Mahajan Vs Sitaram Raghunath Layal
Bombay High Court · (1928) 30 BOMLR 1629 : 114 Ind. Cas. 245
High Courts26 Sept 1928
The Gujerat Ginning and Manufacturing Company Limited Vs The Motilal Hirabhai Spinning and Weaving Company Ltd. (No. 1)
Bombay High Court · (1929) 31 BOMLR 1310
Evidence Act, 1872 — Section 114(g)
High Courts26 Sept 1928
The Gujrat Ginning and Manufacturing Company, Limited Vs The Motilal Hirabhai Spinning and Weaving and Manufacturing Company, Limited
Bombay High Court · (1929) ILR (Bom) 792 : 123 Ind. Cas. 481
Evidence Act, 1872 — Section 114(g)
High Courts25 Sept 1928
Emperor Vs Tribhovan Motiram
Bombay High Court · (1929) 31 BOMLR 53 : 117 Ind. Cas. 434
Bombay Prevention of Gambling Act, 1887 — Section 4, 5Evidence Act, 1872 — Section 114
High Courts21 Sept 1928Allowed
Ardeshir Jivanji Mistri Vs Aimai Kuvarji
Bombay High Court · (1929) 31 BOMLR 97 : (1929) ILR (Bom) 187 : 117 Ind. Cas. 513
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 4, 91
High Courts21 Sept 1928
Bai Devmani Vs Ravishankar Oghadbhai
Bombay High Court · (1929) 31 BOMLR 109 : (1929) ILR (Bom) 321
Transfer of Property Act, 1882 — Section 54Trusts Act, 1882 — Section 84
High Courts20 Sept 1928
Bheraji Samrathji and Co. Vs Vasantrao Govindrao Prabhakar
Bombay High Court · (1929) 31 BOMLR 981
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts14 Sept 1928
Punjabai Bhilasa Vs Bhagvandas Kisandas
Bombay High Court · (1929) 31 BOMLR 88 : (1929) ILR (Bom) 308 : 117 Ind. Cas. 518
Contract Act, 1872 — Section 65, 70
High Courts12 Sept 1928
Krishnarao Bhaskar Phadke Vs Lakshman Ramchandra Gavli
Bombay High Court · (1928) 30 BOMLR 1627 : 118 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 5, 151
High Courts12 Sept 1928Dismissed
Krishna Chinnoo and Sons Vs Matubhai Kasanbhai
Bombay High Court · (1929) 31 BOMLR 35 : (1929) ILR (Bom) 290 : 117 Ind. Cas. 440
Presidency Towns Insolvency Act, 1909 — Section 62(2)
High Courts12 Sept 1928Allowed
The Raneegunge Coal Association Ltd. Vs The Tata Iron and Steel Co. Ltd.
Bombay High Court · (1929) 31 BOMLR 21 : (1929) ILR (Bom) 271 : 117 Ind. Cas. 417
Limitation Act, 1908 — Section 18
High Courts11 Sept 1928Dismissed
Sir Tukojirao Holkar Vs Sowkabai Pandharinath Rajapurkar
Bombay High Court · (1929) 31 BOMLR 7 : (1929) ILR (Bom) 251 : 117 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 4, 117