High Courts07 Dec 1928
Shriniwas Vithal Pai Vs Hari Sabaji Kamat
Bombay High Court · (1929) 31 BOMLR 652 : (1929) ILR (Bom) 543
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
COURT ARCHIVE
Bombay High Court judgments, 1928
295 judgments · page 2 of 15
High Courts05 Dec 1928Dismissed
Kashinath Mahadev Mahajan Vs Gangubai Keshav Nagarkar
Bombay High Court · (1929) 31 BOMLR 349 : 117 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Dec 1928
Pandharinath Kikalal Vs Thakoredas Shankardas Vani
Bombay High Court · (1929) 31 BOMLR 484 : (1929) ILR (Bom) 453
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Section 5
High Courts05 Dec 1928
Krishnaji Vinayak Belapurkar and Others Vs Motilal Magandas Gujarati and Others
Bombay High Court · 122 Ind. Cas. 66
Transfer of Property Act, 1882 — Section 52
High Courts05 Dec 1928
Pandharinath Kikalal Vs Thakoredas Shankardas Vani and Others
Bombay High Court · 122 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 122
High Courts05 Dec 1928Dismissed
Krishnaji Vinayak Belapurkar Vs Motilal Magandas Gujarati
Bombay High Court · (1929) 31 BOMLR 476
Transfer of Property Act, 1882 — Section 52
High Courts04 Dec 1928Dismissed
Shankar Kondappa Shahgadkar Vs Ganpat Shankarshet Agarkar
Bombay High Court · (1929) 31 BOMLR 439
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 60
High Courts04 Dec 1928
Haji Dada Nurmahomed and Bros. Vs Ismail Karim
Bombay High Court · (1929) 31 BOMLR 420 : 118 Ind. Cas. 794
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts30 Nov 1928Allowed
Sarat Kumari Bibi Vs Sakhi Chand Bahadur
Bombay High Court · (1929) 31 BOMLR 270
High Courts30 Nov 1928Allowed
Ma Ngwe Naing Vs Maung Tha Maung
Bombay High Court · (1929) 31 BOMLR 311
High Courts30 Nov 1928Dismissed
Narayan Kondaji Temkar Vs Govind Krishna Abhyankar
Bombay High Court · (1929) 31 BOMLR 345
Civil Procedure Code, 1908 (CPC) — Section 88, 89Transfer of Property Act, 1882 — Section 52
High Courts30 Nov 1928Dismissed
Madhusudan Pandurang Samant Vs Bhagwan Atmaram
Bombay High Court · (1929) 31 BOMLR 395 : (1929) ILR (Bom) 444 : 118 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Nov 1928
Pandu Mahipat Vs Shivshankardas Shivlaldas
Bombay High Court · (1929) 31 BOMLR 335 : 118 Ind. Cas. 702
Evidence Act, 1872 — Section 13Registration Act, 1908 — Section 17(d)
High Courts28 Nov 1928Allowed
Bomanji Ardeshir Wadia Vs The Secretary of State for India
Bombay High Court · (1929) 31 BOMLR 256
Bombay Land Revenue Code, 1879 — Section 48(2)
High Courts27 Nov 1928Allowed
Lakhamgowda Basavaprabhu Vs Appanna Basaprabhu Iti
Bombay High Court · (1929) 31 BOMLR 235
High Courts27 Nov 1928
Venidas Nemchand Vs Bai Champabai
Bombay High Court · (1929) 31 BOMLR 1014 : (1929) ILR (Bom) 829
Succession Act, 1925 — Section 295
High Courts23 Nov 1928Dismissed
Shri Prakash Singh Vs The Allahabad Bank Ltd.
Bombay High Court · (1929) 31 BOMLR 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)
High Courts23 Nov 1928Dismissed
Keesara Venkatappayya Vs Nayani Venkata Ranga Row
Bombay High Court · (1929) 31 BOMLR 299
Registration Act, 1908 — Section 40, 41
High Courts23 Nov 1928Dismissed
Sripatiprasadji Biharilalji Vs Laxmidas Dungerbhai
Bombay High Court · (1929) 31 BOMLR 243
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Nov 1928Dismissed
Shaikh Alli Vs Khot Saheb
Bombay High Court · (1929) 31 BOMLR 342 : 122 Ind. Cas. 419
Khoti Settlement Act, 1880 — Section 6