High Courts22 Nov 1938Dismissed
Jivanrao Anandrao Deshpande Vs Vishnu Rangnath Kalawade
Bombay High Court · AIR 1939 Bom 207 : (1939) 41 BOMLR 458
COURT ARCHIVE
Bombay High Court judgments, 1938
187 judgments · page 2 of 10
High Courts22 Nov 1938Dismissed
Lakshmibai Madhusudan Patil Vs Shantaram Narayan Patil
Bombay High Court · AIR 1939 Bom 206 : (1939) 41 BOMLR 420
High Courts21 Nov 1938Dismissed
Narayan Dattatraya Kulkarni Vs Murlidhar Punamchand Marwadi
Bombay High Court · AIR 1939 Bom 255 : (1939) 41 BOMLR 417
Dekkhan Agriculturists Relief Act, 1879 — Section 15BLimitation Act, 1908 — Article 178
High Courts18 Nov 1938
Tayerali Mahamadali Vs Garabad Sadu
Bombay High Court · (1939) 41 BOMLR 455
Limitation Act, 1908 — Section 19, 20
High Courts18 Nov 1938Allowed
The Commissioner of Income Tax Vs S.L. Mathias
Bombay High Court · (1939) 41 BOMLR 157
Income Tax Act, 1961 — Section 10, 2(1), 4
High Courts16 Nov 1938
Sahebgouda Ningappa Patil Vs Shiddangouda Ningappa Patil
Bombay High Court · AIR 1939 Bom 166 : (1939) 41 BOMLR 333
Bombay Hereditary Offices Act, 1874 — Section 36
High Courts16 Nov 1938
Shripad Baji Garware Vs Dattatraya Vithal Garware
Bombay High Court · (1939) 41 BOMLR 485
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Nov 1938Allowed
T.L. Wilson and Co. Vs Hari Ganesh Joshi
Bombay High Court · AIR 1939 Bom 250 : (1939) 41 BOMLR 410
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Solicitors Act, 1843 — Section 63
High Courts11 Nov 1938
Narhari Gangadharji Vs Baburao Ranchhodlal Vaidya
Bombay High Court · AIR 1939 Bom 299 : (1939) 41 BOMLR 413
High Courts10 Nov 1938
Emperor Vs Punjaji Lalaji
Bombay High Court · AIR 1939 Bom 174 : (1939) 41 BOMLR 277
Criminal Procedure Code, 1898 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 224, 64
High Courts10 Nov 1938
Kusum Krishnaji Panse Vs Krishnaji Anant Panse
Bombay High Court · AIR 1939 Bom 271 : (1939) 41 BOMLR 445
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 9
High Courts08 Nov 1938
Bhalchandra Dattatraya Bubane Vs Chanbasappa Mallappa Warad
Bombay High Court · AIR 1939 Bom 237 : (1939) 41 BOMLR 391
Evidence Act, 1872 — Section 123, 124, 162Limitation Act, 1908 — Section 19, 21
High Courts08 Nov 1938
Fidaalli Mulla Kurbanalli Vs Akbaralli Kadarbhai
Bombay High Court · AIR 1939 Bom 210 : (1939) 41 BOMLR 387
Easements Act, 1882 — Section 13, 25, 27
High Courts08 Nov 1938Allowed
Ganesh Vishnu Vijapure Vs Kashinath Thakuji Jadhav
Bombay High Court · AIR 1939 Bom 209 : (1939) 41 BOMLR 384
Specific Relief Act, 1877 — Section 42
High Courts07 Nov 1938
The Performing Right Society, Limited Vs The Indian Morning Post Restaurant
Bombay High Court · AIR 1939 Bom 347 : (1939) 41 BOMLR 530
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Evidence Act, 1872 — Section 85
High Courts04 Nov 1938
The Commissioner of Income Tax Vs Tata Sons Limited
Bombay High Court · (1939) 41 BOMLR 362
Income Tax Act, 1961 — Section 10(2)(ix)
High Courts04 Nov 1938
Emperor Vs Mohiddin Bawasaheb Thakur
Bombay High Court · AIR 1939 Bom 97 : (1939) 41 BOMLR 93
Bombay District Municipal Act, 1901 — Section 187Bombay Local Boards Act, 1923 — Section 4(3)
High Courts04 Nov 1938
COMMISSIONER OF Income Tax, BOMBAY PRESIDENCY Vs TATA SONS LTD.
Bombay High Court · AIR 1939 Bom 283 : (1939) 7 ITR 195
Income Tax Act, 1961 — Section 66(2)Transfer of Property Act, 1882 — Section 130
High Courts02 Nov 1938
The Commissioner of Income Tax Vs Metro-Goldwyn Mayer (India) Limited
Bombay High Court · AIR 1939 Bom 257 : (1939) 41 BOMLR 379
Income Tax Act, 1961 — Section 42, 43
High Courts02 Nov 1938
COMMISSIONER OF Income Tax, BOMBAY Vs METRO GOLDWYN MAYER (INDIA) LTD. (AS AGENTS OF CULVER EXPORT CORPORATION OF NEW YORK).
Bombay High Court · (1939) 7 ITR 176
Income Tax Act, 1961 — Section 43