COURT ARCHIVE

Bombay High Court judgments, 1938

187 judgments · page 10 of 10

High Courts21 Jan 1938Allowed

Maneklal Kalidas Sheth Vs Shivlal Dayaram Luvar

Bombay High Court · AIR 1939 Bom 26 : (1938) 40 BOMLR 1169

Limitation Act, 1908 — Article 83, 14

High Courts20 Jan 1938

Bombay High Court · AIR 1938 Bom 282 : (1938) 40 BOMLR 322

Bombay Municipal Corporation Act, 1888 — Section 394(1)

High Courts19 Jan 1938

Bombay High Court · AIR 1938 Bom 315 : (1938) 40 BOMLR 320 : 175 Ind. Cas. 1001

Bombay Municipal Boroughs Act, 1925 — Section 129Bombay Municipal Corporation Act, 1888 — Section 231

High Courts18 Jan 1938

Bombay High Court · AIR 1939 Bom 114 : (1939) 41 BOMLR 170

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts14 Jan 1938Dismissed

Bombay High Court · AIR 1939 Bom 1 : (1938) 40 BOMLR 1134

Limitation Act, 1908 — Section 9

High Courts13 Jan 1938Allowed

Bombay High Court · AIR 1938 Bom 447 : (1938) 40 BOMLR 892

General Clauses Act, 1897 — Section 9Limitation Act, 1908 — Section 12, 5

High Courts10 Jan 1938Dismissed

Bombay High Court · AIR 1938 Bom 279 : (1938) 40 BOMLR 317

Criminal Procedure Code, 1898 (CrPC) — Section 419, 420, 421