High Courts18 Feb 1938
Emperor Vs Trimbak Damodar Herlekar
Bombay High Court · AIR 1938 Bom 352 : (1938) 40 BOMLR 495
Criminal Procedure Code, 1898 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 262
COURT ARCHIVE
Bombay High Court judgments, 1938
187 judgments · page 9 of 10
High Courts18 Feb 1938Allowed
The Municipal Corporation of The City of Bombay Vs Vasantlal Fulchand Anand Jaitha
Bombay High Court · AIR 1938 Bom 360 : (1938) 40 BOMLR 497
Transfer of Property Act, 1882 — Section 108(j)
High Courts17 Feb 1938Dismissed
Babulal Choukhani and Sailendra Nath Mukherjee Vs The King-Emperor
Bombay High Court · (1938) 40 BOMLR 787
Criminal Procedure Code, 1898 (CrPC) — Section 239(d)
High Courts11 Feb 1938Dismissed
Subraya Kuppa Joshi Vs Timmanna Subraya Bhatta
Bombay High Court · AIR 1938 Bom 508 : (1938) 40 BOMLR 1001
Transfer of Property Act, 1882 — Section 92
High Courts11 Feb 1938
Emperor Vs Yarmahomed Ahmedkhan
Bombay High Court · AIR 1938 Bom 338 : (1938) 40 BOMLR 483
City of Bombay Police Act, 1902 — Section 128, 27
High Courts10 Feb 1938
Dhanarajagirji Vs Raja Panuganti Parthasarathi Rayanim Varu
Bombay High Court · (1938) 40 BOMLR 1057
Civil Procedure Code, 1908 (CPC) — Section 2(12)Transfer of Property Act, 1882 — Section 76(i)
High Courts10 Feb 1938
Raja Pratapgir Narsingirji Vs The Official Liquidator, Prahlad Mills Ltd.
Bombay High Court · AIR 1938 Bom 351 : (1938) 40 BOMLR 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, 26
High Courts08 Feb 1938Allowed
Raichand Chunilal Vs Rahi Nana Gade
Bombay High Court · AIR 1939 Bom 46 : (1938) 40 BOMLR 1211
High Courts04 Feb 1938Dismissed
Maganlal Pitamberdas Khatri Vs Dahyabhai Chhaganlal Vyas
Bombay High Court · AIR 1938 Bom 448 : (1938) 40 BOMLR 898
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts03 Feb 1938Allowed
Maneklal Kalidas Shah Vs The Yorkshire Insurance Company Limited
Bombay High Court · AIR 1939 Bom 161 : (1939) 41 BOMLR 353
Evidence Act, 1872 — Section 58
High Courts02 Feb 1938Dismissed
Ganpatrao Ramji Patil Vs Jehangir Navroji
Bombay High Court · AIR 1938 Bom 469 : (1938) 40 BOMLR 935
Presidency Towns Insolvency Act, 1909 — Section 53, 55
High Courts02 Feb 1938Dismissed
Dhondo Narayan Shiralkar Vs Annaji Pandurang Kokatnur
Bombay High Court · AIR 1938 Bom 442 : (1938) 40 BOMLR 895
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts01 Feb 1938Dismissed
P.C. Mullick Vs The Commissioner of Income Tax
Bombay High Court · (1938) 40 BOMLR 780
Income Tax Act, 1961 — Section 66(1), 66(2)
High Courts31 Jan 1938Allowed
Lala Karam Chand Vs Mian Mir Ahmad Aziz Ahmad
Bombay High Court · (1938) 40 BOMLR 1053
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35
High Courts31 Jan 1938
Vithaldas Vishram Vs Jagjivan Gordhandas
Bombay High Court · AIR 1939 Bom 84 : (1939) 41 BOMLR 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Sales of Goods Act, 1930 — Section 55
High Courts28 Jan 1938
Hanmant Narayan Kulkarni Vs B.R. Jainapur
Bombay High Court · AIR 1938 Bom 458 : (1938) 40 BOMLR 932
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts28 Jan 1938Dismissed
Krishna Hukumchand Gujar Vs Madhav Dattatraya Kirpekar
Bombay High Court · AIR 1938 Bom 461 : (1938) 40 BOMLR 929
Registration Act, 1908 — Section 17(2)(vi)
High Courts27 Jan 1938
R. Shanmuga Rajeswara Sethupathi, Raja of Ramnad Vs Chidambaram Chettiar M.R.M.A. Ramanathan Chettiar Vs R. Shanmuga Rajeswara Sethupati
Bombay High Court · (1938) 40 BOMLR 767
Contract Act, 1872 — Section 24(3)Transfer of Property Act, 1882 — Section 6(d)
High Courts26 Jan 1938
Chanbasappa Virappa Bolagondar Vs Huchappa Parappa Bolagondar
Bombay High Court · AIR 1939 Bom 47 : (1938) 40 BOMLR 1185
High Courts24 Jan 1938
Dhoribhai Dadabhai Patel Vs Pragdasji Bhagwandasji
Bombay High Court · AIR 1938 Bom 471 : (1938) 40 BOMLR 1041
Civil Procedure Code, 1908 (CPC) — Section 92