High Courts13 Sept 1938Dismissed
Basawantappa Mallapa Bhopalpur Vs Mallappa Mallappa Bhopalpur
Bombay High Court · AIR 1939 Bom 178 : (1939) 41 BOMLR 268
COURT ARCHIVE
Bombay High Court judgments, 1938
187 judgments · page 4 of 10
High Courts13 Sept 1938
Sanveerangouda Channappagouda Vs Basangouda Shivangouda
Bombay High Court · AIR 1939 Bom 313 : (1939) 41 BOMLR 561
Penal Code, 1860 (IPC) — Section 115
High Courts12 Sept 1938Dismissed
Shivappa Narsappa Pujari Vs Kariyappa Ramappa Donur
Bombay High Court · AIR 1939 Bom 123 : (1939) 41 BOMLR 208
High Courts09 Sept 1938
Ramsing Bhagiratha Navle Vs Fakira Ramsing Navle
Bombay High Court · AIR 1939 Bom 169 : (1939) 41 BOMLR 195
High Courts09 Sept 1938Dismissed
Janardan Govind Mahale Vs Venkatesh Waman Shenvi
Bombay High Court · AIR 1939 Bom 151 : (1939) 41 BOMLR 191
Evidence Act, 1872 — Section 92(1)
High Courts09 Sept 1938Dismissed
Waman Anant Naik Vs Chunilal Kasturchand Marwadi
Bombay High Court · AIR 1939 Bom 117 : (1939) 41 BOMLR 205
Dekkhan Agriculturists Relief Act, 1879 — Section 12, 13
High Courts08 Sept 1938Allowed
Damodar Sukram Marwadi Vs Kashinath Bhikaji Zende
Bombay High Court · AIR 1939 Bom 212 : (1939) 41 BOMLR 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 64
High Courts02 Sept 1938
Krishnadas Padmanabhrao Chandavarkar Vs Vithoba Annappa Shetti
Bombay High Court · AIR 1939 Bom 66 : (1939) 41 BOMLR 59
Evidence Act, 1872 — Section 44
High Courts02 Sept 1938Dismissed
Rau Rama Atkile Vs Tukaram Nana Atkile
Bombay High Court · AIR 1939 Bom 149 : (1939) 41 BOMLR 168
High Courts31 Aug 1938
The Gujarat Ginning and Manufacturing Company, Limited Vs The Swadeshi Mills Company Limited
Bombay High Court · AIR 1939 Bom 118 : (1939) 41 BOMLR 182
Penal Code, 1860 (IPC) — Section 478
High Courts31 Aug 1938
Abdeali Kadarbhai Vora Vs District Government Pleader
Bombay High Court · AIR 1939 Bom 146 : (1939) 41 BOMLR 180
Mussalman Wakf Act, 1923 — Section 10
High Courts30 Aug 1938Allowed
Bhogilal Kripashankar Vs Ratilal Balkrishna
Bombay High Court · AIR 1939 Bom 261 : (1939) 41 BOMLR 497
Civil Procedure Code, 1908 (CPC) — Section 11, 47, 48
High Courts24 Aug 1938Dismissed
Lakshman Venkatesh Naik Vs The Secretary of State for India
Bombay High Court · AIR 1939 Bom 183 : (1939) 41 BOMLR 257
Land Improvement Loans Act, 1883 — Section 7(c)Registration Act, 1908 — Section 17(2)(ix)Transfer of Property Act, 1882 — Section 100, 56
High Courts24 Aug 1938
Emperor Vs Shankar Sayaji Dalvl
Bombay High Court · AIR 1938 Bom 489 : (1938) 40 BOMLR 1106
Bombay Village Police Act, 1867 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19
High Courts23 Aug 1938Dismissed
Motilal Ramkumar Vs Akbarbhai Fakhruddin
Bombay High Court · AIR 1939 Bom 309 : (1939) 41 BOMLR 538
High Courts22 Aug 1938Allowed
Kisan Laxman Zodage Vs Dalsukh Manchand
Bombay High Court · AIR 1939 Bom 254 : (1939) 41 BOMLR 470
Registration Act, 1908 — Section 25, 77
High Courts18 Aug 1938
Lalchand Radhakisan Vs Ramdayal Ramnarayan
Bombay High Court · AIR 1939 Bom 112 : (1939) 41 BOMLR 176
Civil Procedure Code, 1908 (CPC) — Section 115, 145, 47, 73
High Courts17 Aug 1938Allowed
Revappa Nandappa Hattarki Vs Babu Sidappa Erandole
Bombay High Court · AIR 1939 Bom 61 : (1938) 40 BOMLR 1275
Partnership Act, 1932 — Section 69
High Courts16 Aug 1938Dismissed
Shankarrao Dattatraya Nadkarni Vs Shantibai Shankarrao Nadkarni
Bombay High Court · (1938) 40 BOMLR 1201
High Courts16 Aug 1938Dismissed
Basangowda Huliappagowda Hiregoudar Vs Fakirgowda Lingangowda Patil
Bombay High Court · AIR 1939 Bom 56 : (1938) 40 BOMLR 1288
Bombay Watan Act, 1886 — Section 36Limitation Act, 1908 — Article 14