High Courts14 Jul 1938Allowed
The Oudh Commercial Bank Ltd. Vs Pandit Bishambhar Nath Bajpai
Bombay High Court · (1940) 42 BOMLR 968
COURT ARCHIVE
Bombay High Court judgments, 1938
187 judgments · page 6 of 10
High Courts08 Jul 1938Dismissed
Rana Uma Nath Bakhsh Singh Vs Jang Bahadur
Bombay High Court · (1939) 41 BOMLR 659
High Courts06 Jul 1938Dismissed
Ambalal Sarabhai Vs Phiroz H. Antia
Bombay High Court · AIR 1939 Bom 35 : (1938) 40 BOMLR 1213
High Courts05 Jul 1938Allowed
Sooniram Ramniranjandass Vs Alagu Nachiyar Koil
Bombay High Court · (1938) 40 BOMLR 1236
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts29 Jun 1938
Govindram Shivnarayan Vs Shivnarayan Sarupchand
Bombay High Court · (1939) 41 BOMLR 545
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts24 Jun 1938
S.D. Marathe Vs Pandurang Narayan Joshi
Bombay High Court · AIR 1938 Bom 419 : (1938) 40 BOMLR 825
Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 324
High Courts23 Jun 1938Dismissed
Balkrishna Mansukhram Vs Jayshankar Narayan
Bombay High Court · AIR 1938 Bom 460 : (1938) 40 BOMLR 1010
Contract Act, 1872 — Section 25(3)
High Courts22 Jun 1938
Gopal Trimbakrao Chandwadkar Vs Chimabai Prabhakar Nagpurkar
Bombay High Court · AIR 1938 Bom 464 : (1938) 40 BOMLR 1040
Bombay Civil Courts Act, 1869 — Section 8
High Courts20 Jun 1938
Hasan Vali Bagas Vs Isap Bapuji Patel Isap Bapuji Patel Vs Bai Ashi
Bombay High Court · AIR 1939 Bom 51 : (1938) 40 BOMLR 1180
Limitation Act, 1908 — Article 183
High Courts16 Jun 1938
The Calico Printers Association, Limited Vs Ahmed Abdul Karim Bros., Limited
Bombay High Court · AIR 1939 Bom 198 : (1939) 41 BOMLR 290
Patents and Designs Act, 1911 — Section 53(1)(a)
High Courts16 Jun 1938Dismissed
The Commissioner of Income Tax Vs Chunilal B. Mehta
Bombay High Court · (1938) 40 BOMLR 916
Income Tax Act, 1922 — Section 66
High Courts10 Jun 1938Dismissed
Emperor Vs Ganpat Laxman Kalgutkar
Bombay High Court · AIR 1938 Bom 427 : (1938) 40 BOMLR 820
Bombay Abkari Act, 1878 — Section 46(e), 47
High Courts27 May 1938Dismissed
Satnam Singh Vs Bawan Bhagwan Singh
Bombay High Court · (1938) 40 BOMLR 912
High Courts03 May 1938Allowed
Rowland Ady Vs The Administrator-General of Burma
Bombay High Court · (1938) 40 BOMLR 1075
Evidence Act, 1872 — Section 92
High Courts03 May 1938Allowed
Parma Nand Vs Nihal Chand
Bombay High Court · (1938) 40 BOMLR 907
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts02 May 1938Dismissed
Malik Harikishan Singh Vs Malik Partap Singh
Bombay High Court · (1938) 40 BOMLR 1068
High Courts14 Apr 1938
P.D. Shamdasani Vs The Central Bank of India Limited
Bombay High Court · AIR 1938 Bom 431 : (1938) 40 BOMLR 904
High Courts11 Apr 1938
Nellie O''hara Fido Vs Austin Henry Fido
Bombay High Court · AIR 1938 Bom 425 : (1938) 40 BOMLR 900
Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(7)
High Courts07 Apr 1938Allowed
Tarachand Pirchand Marwadi Vs Bala Sakharam Fad
Bombay High Court · (1938) 40 BOMLR 974
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92