High Courts18 Jan 1926
Khushaldas Gokaldas and Others Vs Chimanlal Kalidas
Bombay High Court · AIR 1926 Bom 425
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(1)
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 16 of 17
High Courts15 Jan 1926
Balkrishna Tulsidas Vs Sarupchand Purshottamdas
Bombay High Court · AIR 1926 Bom 389
Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts13 Jan 1926
Baslingappagouda Shivlingappagouda Vs Secretary of State
Bombay High Court · AIR 1926 Bom 417
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts13 Jan 1926
Jamnadas Damodardas and Another Vs Gordhandas Harilal and Others
Bombay High Court · AIR 1926 Bom 463
High Courts13 Jan 1926Dismissed
Jamnadas Damodardas Vs Gordhandas Harilal
Bombay High Court · (1926) 28 BOMLR 532 : 95 Ind. Cas. 181
High Courts13 Jan 1926Dismissed
Baslingappagouda Shivlingappagouda Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 651 : 95 Ind. Cas. 1008
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts12 Jan 1926
Gulabkhan Imamkhan and Others Vs Amin Mahomedsha Fakir and Others
Bombay High Court · AIR 1926 Bom 355
High Courts12 Jan 1926Allowed
Gulabkhan Imamkhan Vs Amin Mahomedsha Fakir
Bombay High Court · (1926) 28 BOMLR 529 : 95 Ind. Cas. 145
High Courts11 Jan 1926
Aramita Lisboa De''Souza Guido Vs Audithrao Waghoji Raje Shirke
Bombay High Court · AIR 1927 Bom 613 : (1927) 29 BOMLR 1357
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts08 Jan 1926
Janardan Govind Mahale Vs Mhalappa Venkatesh Shetti
Bombay High Court · AIR 1926 Bom 304
Transfer of Property Act, 1882 — Section 111
High Courts08 Jan 1926
Mhalappa Venkatesh Shetti Vs Janardan Govind Mahale
Bombay High Court · (1926) 28 BOMLR 527 : (1926) ILR (Bom) 450
Transfer of Property Act, 1882 — Section 111
High Courts08 Jan 1926Dismissed
Maneklal Vadilal Vs Chandulal Balabhai Shah
Bombay High Court · (1926) 28 BOMLR 525 : 94 Ind. Cas. 646
Court Fees Act, 1870 — Section 12
High Courts07 Jan 1926
Emperor Vs Shankar Narayan Gosavi and Others
Bombay High Court · AIR 1926 Bom 256
Penal Code, 1860 (IPC) — Section 363
High Courts07 Jan 1926
Haridas Narayandas Bhatia Vs Devkuvarbai and Another
Bombay High Court · 97 Ind. Cas. 820
High Courts07 Jan 1926
Emperor Vs Maridas Lazar
Bombay High Court · (1926) 28 BOMLR 298
Evidence Act, 1872 — Section 25
High Courts07 Jan 1926
Emperor Vs Shankar Narayan Gosavi
Bombay High Court · (1926) 28 BOMLR 300
Penal Code, 1860 (IPC) — Section 363
High Courts07 Jan 1926
Surajlal Munshilal Vs Secretary of State
Bombay High Court · AIR 1926 Bom 467
Bombay Land Revenue Code, 1879 — Section 37
High Courts07 Jan 1926
Haridas Narayandas Bhatia Vs Devkuvarbai Mulji
Bombay High Court · AIR 1926 Bom 408
High Courts07 Jan 1926Dismissed
Surajlal Munshilal Vs Secretary of State for India in Council
Bombay High Court · (1926) 28 BOMLR 641 : 95 Ind. Cas. 950
Limitation Act, 1908 — Article 14
High Courts07 Jan 1926
Emperor Vs Pandu Ramji
Bombay High Court · (1926) 28 BOMLR 297
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)(a)