High Courts08 Oct 1926

Emperor Vs Sejmal Poonamchand

Bombay High Court · (1927) ILR (Bom) 310

Criminal Procedure Code, 1898 (CrPC) — Section 235(2), 239, 429, 439(1), 476Penal Code, 1860 (IPC) — Section 193, 209, 210, 511, 71
High Courts06 Oct 1926Allowed

R.G. Lakhmidas and Co. Vs Sir Dorab Tata

Bombay High Court · AIR 1927 Bom 195 : (1927) 29 BOMLR 19 : (1927) ILR (Bom) 247 : 101 Ind. Cas. 229

Contract Act, 1872 — Section 39Registration Act, 1908 — Section 17(2)(v)Transfer of Property Act, 1882 — Section 54