High Courts11 Aug 1926
Kesserbai Vs Kaku Vallabhdas Ravji Bilasrai Laxminarayan Vs Karsondas Damodar and Co.
Bombay High Court · AIR 1927 Bom 394 : (1927) 29 BOMLR 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 5 of 17
High Courts11 Aug 1926Dismissed
Sitabai Ramrao Deshmukh Vs Govindrao Ramrao Deshmukh
Bombay High Court · AIR 1927 Bom 151 : (1927) 29 BOMLR 236 : (1927) ILR (Bom) 217 : 101 Ind. Cas. 46
High Courts11 Aug 1926
Raghunandan Nanu Kothare Vs Hormasji Bezonji Bamji
Bombay High Court · AIR 1927 Bom 187 : (1927) 29 BOMLR 207 : (1927) ILR (Bom) 342
Contract Act, 1872 — Section 239
High Courts10 Aug 1926
Maneklal Mansukhbai Vs The Saraspur Manufacturing Company Ltd.
Bombay High Court · AIR 1927 Bom 167 : (1927) 29 BOMLR 253 : 101 Ind. Cas. 144
Companies Act, 1913 — Section 171
High Courts09 Aug 1926
Narayan Putapa Chandragatgi Vs Vaikunt Subaya Sonde
Bombay High Court · (1926) 28 BOMLR 1245 : (1927) ILR (Bom) 67
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
High Courts09 Aug 1926
Narayan Putapa Chandragatgi and Others Vs Vaikunt Subaya Sonde
Bombay High Court · AIR 1927 Bom 1
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts06 Aug 1926Dismissed
Rukmabai Datusa Powar Vs Fakirsa Hanmantsa Chavan
Bombay High Court · AIR 1927 Bom 184 : (1927) 29 BOMLR 230 : (1927) ILR (Bom) 158 : 101 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts04 Aug 1926
F.E. Dinshaw Vs John Carapiet Galstaun
Bombay High Court · AIR 1927 Bom 245 : (1927) 29 BOMLR 382
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts03 Aug 1926Dismissed
Chatur Bawa Mulji Vs Popatlal Narandas
Bombay High Court · AIR 1927 Bom 175 : (1927) 29 BOMLR 228
High Courts03 Aug 1926Allowed
Maganlal Dulabhdas Vs Bhudar Purshottam
Bombay High Court · AIR 1927 Bom 192 : (1927) 29 BOMLR 222 : (1927) ILR (Bom) 149 : 101 Ind. Cas. 35
Specific Relief Act, 1877 — Section 9Transfer of Property Act, 1882 — Section 116
High Courts02 Aug 1926
Barjorji Shapurji Vs Shripatprasadji Viharilalji Acharya
Bombay High Court · AIR 1927 Bom 145 : (1927) 29 BOMLR 215
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Jul 1926
Chanvirgavda Shivangavda Patil Vs The District Magistrate, Dharwar
Bombay High Court · AIR 1927 Bom 91 : 100 Ind. Cas. 575
Lunacy Act, 1912 — Section 88
High Courts28 Jul 1926Allowed
Madhav Prabhakar Oka Vs Balaji Govind Joshi
Bombay High Court · AIR 1927 Bom 123 : (1927) 29 BOMLR 75 : (1927) ILR (Bom) 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 146
High Courts28 Jul 1926Dismissed
Sursingji Dajiraj Thakorsaheb Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 1213
Bombay Land Revenue Code, 1879 — Section 45(2)Evidence Act, 1872 — Section 124Limitation Act, 1908 — Article 120
High Courts27 Jul 1926
Vallabhdas Narandas and Co. Vs Keshavlal Himatlal
Bombay High Court · AIR 1927 Bom 428 : (1927) 29 BOMLR 660
Arbitration Act, 1899 — Section 11, 15
High Courts27 Jul 1926Dismissed
Shravan Goba Mahajan Vs Kashiram Devji
Bombay High Court · AIR 1927 Bom 384 : (1927) 29 BOMLR 115 : (1927) ILR (Bom) 133
Contract Act, 1872 — Section 19Trusts Act, 1882 — Section 88
High Courts26 Jul 1926Dismissed
Azimunnisa Begum Vs Sirdar Ali Khan
Bombay High Court · (1927) 29 BOMLR 434
Probate and Administration Act, 1881 — Section 4Succession Act, 1925 — Section 211
High Courts26 Jul 1926
Ranchhoddas Laldas and Others Vs Nanji Bhanji and Others
Bombay High Court · AIR 1926 Bom 579
High Courts26 Jul 1926Dismissed
Sobhagmal Gianmal Vs Mukundchand Balia
Bombay High Court · (1926) 28 BOMLR 1376
Bombay Wagers Act — Section 1, 2