High Courts03 Sept 1926
Abdur Rehman Pathan Vs Bharma Budhya Patil
Bombay High Court · (1927) 29 BOMLR 273 : 101 Ind. Cas. 338
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 4 of 17
High Courts02 Sept 1926
Ganesh Tavanappa Burde Vs Tatya Bharmappa Mirji
Bombay High Court · AIR 1927 Bom 257 : (1927) 29 BOMLR 280 : (1927) ILR (Bom) 236 : 101 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 10
High Courts02 Sept 1926
Emperor Vs Kalu Mahadu Patil
Bombay High Court · (1927) 29 BOMLR 707
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420
High Courts02 Sept 1926Allowed
Ningappa Marbasappa Arleshwar Vs Gyanaji Pomaji Marwadi
Bombay High Court · AIR 1927 Bom 157 : (1927) 29 BOMLR 269 : (1927) ILR (Bom) 231 : 101 Ind. Cas. 155
Registration Act, 1908 — Section 49
High Courts02 Sept 1926
Kalu Mahadu Patil Vs Emperor
Bombay High Court · AIR 1927 Bom 432 : 102 Ind. Cas. 342
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420
High Courts01 Sept 1926
Emperor Vs Laxman
Bombay High Court · AIR 1927 Bom 38
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 406
High Courts01 Sept 1926
Palmerino Vs Mrs. Palmerino
Bombay High Court · AIR 1927 Bom 46
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Sept 1926Dismissed
Shripadbhat Anantbhat Joshi Vs Rama Babaji Lathi
Bombay High Court · AIR 1927 Bom 270 : (1927) 29 BOMLR 274 : 101 Ind. Cas. 340
Bombay Land Revenue Code, 1879 — Section 83
High Courts01 Sept 1926
Emperor Vs Laxman Alias Babu Baloba Shinde
Bombay High Court · (1926) 28 BOMLR 1292 : (1927) ILR (Bom) 101
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts31 Aug 1926
Emperor Vs Nanoo Sheikh Ahmed
Bombay High Court · (1926) 28 BOMLR 1196
Bombay Abkari (Amendment) Act, 1912 — Section 41Evidence Act, 1872 — Section 25
High Courts31 Aug 1926
Nanoo Sheikh Ahmed Vs Emperor
Bombay High Court · AIR 1927 Bom 4 : (1927) ILR (Bom) 78
Evidence Act, 1872 — Section 125, 25
High Courts26 Aug 1926Allowed
Phillip A. Watkins Vs Laxminarayen Basdeodas
Bombay High Court · (1927) 29 BOMLR 131
Letters Patent Act, 1865 — Clause 12
High Courts26 Aug 1926Dismissed
Sheikh Sultan Rahim Vs Ranchhodji Mulji
Bombay High Court · AIR 1927 Bom 149 : (1927) 29 BOMLR 249 : (1927) ILR (Bom) 224 : 101 Ind. Cas. 140
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts24 Aug 1926
Matheran Steam Light Tramway Vs B.N. Lang
Bombay High Court · AIR 1927 Bom 113 : (1927) 29 BOMLR 126 : (1927) ILR (Bom) 267
Bombay High Court Rules — Rule 242, 243Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2, 2(9)
High Courts21 Aug 1926Dismissed
Balai Shidli Jogati Vs Subba Santu Mahar
Bombay High Court · AIR 1927 Bom 191 : (1927) 29 BOMLR 246 : 101 Ind. Cas. 135
High Courts20 Aug 1926Dismissed
Sitaram Dattaji Rangnekar Vs Anant Hari Kamat Agarkar
Bombay High Court · AIR 1927 Bom 156 : (1927) 29 BOMLR 244 : 101 Ind. Cas. 129
High Courts17 Aug 1926Allowed
In Re: Maneklal Garbaddas
Bombay High Court · (1926) 28 BOMLR 1296
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts16 Aug 1926
Shankar Baji Joshi Vs Kashinath Ganesh Puranik
Bombay High Court · (1927) 29 BOMLR 1 : (1927) ILR (Bom) 194
High Courts13 Aug 1926Dismissed
Haji Mirza Masham Ispahani Vs Mirza Ahmed Ispahani
Bombay High Court · AIR 1927 Bom 256 : (1927) 29 BOMLR 214
High Courts12 Aug 1926Dismissed
Mahomedsa Khadirsa Vs Khadirsa Hajisa
Bombay High Court · AIR 1927 Bom 398 : (1927) 29 BOMLR 241 : 103 Ind. Cas. 418
Limitation Act, 1908 — Section 10