High Courts15 Jul 1926
Shivabhai Becharbhai Vs Emperor
Bombay High Court · 97 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302, 364
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 7 of 17
High Courts15 Jul 1926
Hirabai Gopaldas Vs Dhanjibhai B. Kavarana and Others
Bombay High Court · 102 Ind. Cas. 145
Evidence Act, 1872 — Section 32Limitation Act, 1908 — Article 59
High Courts14 Jul 1926Dismissed
Maharaj Bhanudas Narayanboa Gosavi Vs Krishnabai Chintaman Deshpande
Bombay High Court · (1926) 28 BOMLR 1225
Evidence Act, 1872 — Section 35, 78(6)
High Courts13 Jul 1926
Irangauda Shidramgauda Patil Vs Irbasappa Gangappa Dalal and Others
Bombay High Court · AIR 1927 Bom 84
High Courts13 Jul 1926Dismissed
Irangauda Shidramgauda Patil Vs Irbasappa Gangappa Dalal
Bombay High Court · (1926) 28 BOMLR 1516 : (1927) ILR (Bom) 31
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts12 Jul 1926
Vallabbhai Naranji Vs Chhotalal Purshottamdas and Company
Bombay High Court · (1926) 28 BOMLR 1442
Civil Procedure Code, 1908 (CPC) — Section 22, 23(3)
High Courts12 Jul 1926
Emperor Vs Bhangda Fakira
Bombay High Court · AIR 1926 Bom 530
Evidence Act, 1872 — Section 105, 106
High Courts09 Jul 1926Allowed
Basangouda Budangouda Patil Vs Rudrappa Maliappa Nidwani
Bombay High Court · AIR 1927 Bom 87 : (1926) 28 BOMLR 1507
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Transfer of Property Act, 1882 — Section 60
High Courts09 Jul 1926
Kalu Dalpat Patil Vs Narayan Dagadu Sutar
Bombay High Court · AIR 1927 Bom 111 : (1927) 29 BOMLR 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
High Courts08 Jul 1926Allowed
Kanhailal Badridas Vs Ismailbhai Kasambhai
Bombay High Court · (1926) 28 BOMLR 1498
Bombay Land Revenue Code, 1879 — Section 119, 121
High Courts08 Jul 1926
Emperor Vs Chhitia Dhuriya
Bombay High Court · (1926) 28 BOMLR 1058 : 97 Ind. Cas. 976
Bombay District Police Act, 1890 — Section 61(a)
High Courts06 Jul 1926Allowed
Niladri Sahu Vs Mahant Chaturbhuj Das
Bombay High Court · (1926) 28 BOMLR 1418
High Courts05 Jul 1926
Manibhai Govindbhai Patel and Others Vs The Nadiad City Municipality
Bombay High Court · AIR 1927 Bom 55
Bombay District Municipal Act, 1901 — Section 178, 58
High Courts05 Jul 1926Dismissed
Manibhai Govindbhai Patel Vs The Nadiad City Municipality
Bombay High Court · (1926) 28 BOMLR 1465 : (1927) ILR (Bom) 105
Bombay District Municipal Act, 1901 — Section 178, 58
High Courts02 Jul 1926
Collector of Satara Vs Mahadu Raghu Kadam
Bombay High Court · AIR 1926 Bom 582
Dekkhan Agriculturists Relief Act, 1879 — Section 15B, 22
High Courts02 Jul 1926
Ambadas Harirao Karante Vs Vishnu Govind Boramanikar and Others
Bombay High Court · AIR 1927 Bom 83
Civil Procedure Code, 1908 (CPC) — Section 115, 6
High Courts02 Jul 1926
Ambadas Harirao Karante Vs Vishnu Govind Boramanikar
Bombay High Court · (1926) 28 BOMLR 1461 : (1926) ILR (Bom) 839
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jul 1926
The Collector of Satara Vs Mahadu Raghu Kadam
Bombay High Court · (1926) 28 BOMLR 1231 : (1926) ILR (Bom) 844
Criminal Procedure Code, 1898 (CrPC) — Section 386(3)Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts02 Jul 1926
Narayan Kalu Chambhar Vs Bayaji Appa Sanawane
Bombay High Court · (1926) 28 BOMLR 1191
High Courts01 Jul 1926
Jivangiri Guru Chamalgiri Vs Gajanan Narayan Patkar
Bombay High Court · (1926) 28 BOMLR 1437 : (1926) ILR (Bom) 753
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, 110