High Courts22 Jun 1926Allowed
Masit-Ullah Vs Lala Damodar Prasad
Bombay High Court · (1926) 28 BOMLR 1402
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 9 of 17
High Courts21 Jun 1926
Dayanand Pandurang Nerkar and Others Vs Daji Narayan Nerkar and Others
Bombay High Court · AIR 1926 Bom 548(1)
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts21 Jun 1926Dismissed
Ram Chandra bayaji Bhamdgire Babar and Anr Vs Shripati Subhaji Bhandgire
Bombay High Court · (1926) ILR (Bom) 692
Transfer of Property Act, 1882 — Section 108, 63, 76
High Courts21 Jun 1926Dismissed
Dayanand Pandurang Nerkar Vs Daji Narayan Nerkar
Bombay High Court · (1926) 28 BOMLR 1082 : (1926) ILR (Bom) 793
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts18 Jun 1926Dismissed
Annada Prashad Das Vs Ambica Prashad Das
Bombay High Court · (1926) 28 BOMLR 1399
High Courts18 Jun 1926
Moru Narushet Gujar and Others Vs Gangabai Ramchandra Lilachand and Others
Bombay High Court · AIR 1927 Bom 32
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts18 Jun 1926Allowed
Moru Narushet Gujar Vs Gangabai Ramchandra Lilachand
Bombay High Court · (1926) 28 BOMLR 1325 : (1926) ILR (Bom) 730
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8(1)
High Courts18 Jun 1926Allowed
Ganesh Apparao Vs Gurnath Yeshvant
Bombay High Court · (1926) 28 BOMLR 1188
High Courts17 Jun 1926
Emperor Vs Nana Ramji Shinde
Bombay High Court · AIR 1926 Bom 545(1)
Criminal Procedure Code, 1898 (CrPC) — Section 123(1)
High Courts17 Jun 1926
Emperor Vs Jorabhai Kisanbhai
Bombay High Court · (1926) 28 BOMLR 1051 : 97 Ind. Cas. 805
Criminal Procedure Code, 1898 (CrPC) — Section 430
High Courts15 Jun 1926Dismissed
Saiyid Jowad Hussain Vs Gendan Singh
Bombay High Court · (1926) 28 BOMLR 1395
Limitation Act, 1908 — Article 181
High Courts15 Jun 1926
Emperor Vs Shivabhai Becharbhai
Bombay High Court · (1926) 28 BOMLR 1013 : (1926) ILR (Bom) 683
Evidence Act, 1872 — Section 30
High Courts15 Jun 1926Dismissed
Shravan Shahasing Patil Vs Fattu Valad Saydu Musalman
Bombay High Court · (1926) 28 BOMLR 1357
Limitation Act, 1963 — Article 144
High Courts14 Jun 1926
Maharaj Bhanudas Narayanboa Gosavi Vs Krishnabai Chintaman Deshpande
Bombay High Court · AIR 1927 Bom 11 : (1926) ILR (Bom) 716
Evidence Act, 1872 — Section 114, 78, 79
High Courts10 Jun 1926Allowed
Harkisandas Bhagvandas Vs Bai Dhanu
Bombay High Court · (1926) 28 BOMLR 954
Transfer of Property Act, 1882 — Section 14
High Courts10 Jun 1926Allowed
Birdichand Dhondiram Marwadi Vs Badesaheb Bahamiya
Bombay High Court · (1926) 28 BOMLR 1322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12Limitation Act, 1963 — Article 182
High Courts10 Jun 1926
Harkisandas Bhagvandas and Others Vs Bai Dhanu
Bombay High Court · AIR 1926 Bom 497
Transfer of Property Act, 1882 — Section 54
High Courts09 Jun 1926
Khushal Jeram Vs Emperor
Bombay High Court · (1926) ILR (Bom) 680 : 97 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 354
High Courts09 Jun 1926
Emperor Vs Khushal Jeram
Bombay High Court · AIR 1926 Bom 534
Criminal Procedure Code, 1898 (CrPC) — Section 562