High Courts18 Nov 1917
Ramchandra Gangadhar Karve Vs Mahadev Moreshvar Phadnis
Bombay High Court · AIR 1917 Bom 14 : (1918) 20 BOMLR 172
Limitation Act, 1908 — Section 23
COURT ARCHIVE
Bombay High Court judgments, 1917
150 judgments · page 2 of 8
High Courts13 Nov 1917
Emperor Vs Mir Hashamali and Mir Kasamali
Bombay High Court · (1918) 20 BOMLR 121
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts12 Nov 1917
In Re: Ramrao N. Bellary
Bombay High Court · AIR 1918 Bom 244 : (1918) 20 BOMLR 117
Evidence Act, 1872 — Section 195(1)(b)
High Courts08 Nov 1917
Emperor Vs Bandu Ebbahim
Bombay High Court · (1918) 20 BOMLR 79
Penal Code, 1860 (IPC) — Section 343
High Courts05 Nov 1917
Surajmal B. Mehta Vs B.G. Horniman and Others
Bombay High Court · 47 Ind. Cas. 449
Letters Patent Act, 1865 — Clause 15
High Courts05 Nov 1917Dismissed
Surajmal B. Mehta Vs B.G. Horniman
Bombay High Court · AIR 1917 Bom 62 : (1918) 20 BOMLR 185
Letters Patent Act, 1865 — Clause 15
High Courts03 Nov 1917Dismissed
Krishnasami Panikondar Vs S.R.M.A.R. Ramasami Chettiar
Bombay High Court · (1918) 20 BOMLR 541
Limitation Act, 1908 — Section 4
High Courts01 Nov 1917Dismissed
Rakhmabai Piraji Sapkal Vs Mahadeo Narayan Bundre
Bombay High Court · AIR 1917 Bom 10(1) : (1918) 20 BOMLR 35 : 43 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts31 Oct 1917
Emperor Vs Abdul Hamid Rajabali
Bombay High Court · (1918) 20 BOMLR 114
Bombay District Police Act, 1890 — Section 44
High Courts30 Oct 1917Dismissed
H.H. Mir Abdul Hussain Khan Vs Mussammat Bibi Sona Dero
Bombay High Court · (1918) 20 BOMLR 528
High Courts29 Oct 1917Dismissed
Anant Ram Vs The Collector of Etah
Bombay High Court · (1918) 20 BOMLR 524
Transfer of Property Act, 1882 — Section 38
High Courts23 Oct 1917
Sri Sethuramaswamiar Vs Sri Meruswamiar
Bombay High Court · (1918) 20 BOMLR 514
High Courts19 Oct 1917Dismissed
Saudagar Singh Vs Pardip Narayan Singh
Bombay High Court · (1918) 20 BOMLR 509
Specific Relief Act, 1877 — Section 42
High Courts16 Oct 1917Dismissed
Rai Bhaiya Dirgaj Deo Bahadur Vs Beni Mahto
Bombay High Court · (1918) 20 BOMLR 712
Evidence Act, 1872 — Section 35
High Courts08 Oct 1917
In Re: Edulji Limjibhai
Bombay High Court · AIR 1917 Bom 60 : (1917) 19 BOMLR 910 : 43 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 195, 437
High Courts05 Oct 1917Dismissed
In Re: Parvatrao Mhaskojirao
Bombay High Court · AIR 1917 Bom 7 : (1918) 20 BOMLR 108
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts03 Oct 1917
Somashastri Vishwanath Shastri Kashikar Vs Swamirao Kashinath Nadgir
Bombay High Court · 43 Ind. Cas. 482
Contract Act, 1872 — Section 69
High Courts02 Oct 1917
Panachand Chhotalal Vs Manoharlal Nandlal
Bombay High Court · AIR 1917 Bom 155 : (1918) 20 BOMLR 1 : 43 Ind. Cas. 729
Civil Procedure Code, 1908 (CPC) — Section 133
High Courts02 Oct 1917
Somashastri Vishwanathshastri Kashikar Vs Swamirao Kashinath Nadgir
Bombay High Court · AIR 1917 Bom 55 : (1918) ILR (Bom) 93
Contract Act, 1872 — Section 69