COURT ARCHIVE

Bombay High Court judgments, 1917

150 judgments · page 8 of 8

High Courts27 Jan 1917Allowed

Moti Lal Vs Kundan Lal

Bombay High Court · (1917) 19 BOMLR 471

High Courts24 Jan 1917Dismissed

Bombay High Court · (1917) 19 BOMLR 462

High Courts23 Jan 1917Allowed

Bombay High Court · (1917) 19 BOMLR 456

High Courts19 Jan 1917

Bombay High Court · (1917) 19 BOMLR 281

Civil Procedure Code, 1908 (CPC) — Section 60(c)

High Courts19 Jan 1917

Bombay High Court · (1917) ILR (Bom) 475

Civil Procedure Code, 1908 (CPC) — Section 60(c)

High Courts18 Jan 1917

Bombay High Court · (1917) ILR (Bom) 466

Evidence Act, 1872 — Section 91

High Courts18 Jan 1917

Bombay High Court · 40 Ind. Cas. 83

Evidence Act, 1872 — Section 91

High Courts15 Jan 1917Allowed

Bombay High Court · AIR 1917 Bom 274 : (1917) 19 BOMLR 285

Registration Act, 1908 — Section 17(1)(d)

High Courts12 Jan 1917

Bombay High Court · AIR 1917 Bom 239(1) : (1917) ILR (Bom) 464

High Courts09 Jan 1917

Bombay High Court · AIR 1917 Bom 266 : (1917) 19 BOMLR 276

Dekkhan Agriculturists Relief Act, 1879 — Section 13