High Courts13 Apr 1917
Chanbasappa Dodappa Desai Vs Kalianadappa Ayappa Desai
Bombay High Court · 41 Ind. Cas. 845
COURT ARCHIVE
Bombay High Court judgments, 1917
150 judgments · page 6 of 8
High Courts13 Apr 1917
Chanbasappa Bin Dodappa Desai Vs Kaliandappa Bin Ayappa Desai and Others
Bombay High Court · (1917) ILR (Bom) 728
High Courts13 Apr 1917
Kurgodigouda Bin Lingangouda Vs Ningangouda Bin Ningangouda
Bombay High Court · (1917) ILR (Bom) 625
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 182, 6
High Courts13 Apr 1917Dismissed
Doongersey Lakhmidas Vs Keshavji Meghji and Co.
Bombay High Court · AIR 1917 Bom 34 : (1917) 19 BOMLR 878 : 43 Ind. Cas. 258
Transfer of Property Act, 1882 — Section 108
High Courts13 Apr 1917Dismissed
Kurgodigauda Lingangauda Vs Ningangauda Ningangauda
Bombay High Court · AIR 1917 Bom 210 : (1917) 19 BOMLR 638 : 41 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Apr 1917
In Re: Basappa Shivappa
Bombay High Court · (1917) 19 BOMLR 535 : 41 Ind. Cas. 100
Penal Code, 1860 (IPC) — Section 206
High Courts04 Apr 1917
Manuel Philip and Others Vs Emperor
Bombay High Court · AIR 1917 Bom 280 : 41 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts04 Apr 1917Dismissed
Narottam Morarji Gokaldas Vs The Indian Specie Bank
Bombay High Court · AIR 1917 Bom 132 : (1917) 19 BOMLR 615 : 41 Ind. Cas. 261
Companies Act, 1956 — Section 61
High Courts04 Apr 1917
Emperor Vs Manuel Philip
Bombay High Court · (1917) 19 BOMLR 527
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 143, 426
High Courts03 Apr 1917
Nazar Mahomed and Others Vs Emperor
Bombay High Court · AIR 1917 Bom 224 : 41 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts03 Apr 1917Dismissed
Bai Raman Vs Jagjivandas Kashidas
Bombay High Court · AIR 1917 Bom 229 : (1917) 19 BOMLR 629 : 41 Ind. Cas. 277
High Courts30 Mar 1917
Isap Ahmed Mograria and Others Vs Abhramji Ahmadji Mograria and Others
Bombay High Court · (1917) ILR (Bom) 588
Limitation Act, 1908 — Article 127
High Courts30 Mar 1917
Emperor Vs Mallangowda Parwatgowda and Another
Bombay High Court · 42 Ind. Cas. 597
Evidence Act, 1872 — Section 26
High Courts30 Mar 1917Dismissed
Mahomedali Adamji Peerbhoy Vs The Secretary of State for India in Council
Bombay High Court · AIR 1917 Bom 128 : (1917) 19 BOMLR 618 : 41 Ind. Cas. 264
High Courts30 Mar 1917
Isap Ahmad Mograria Vs Abhramji Ahmadji Mograria
Bombay High Court · AIR 1917 Bom 254 : (1917) 19 BOMLR 579 : 41 Ind. Cas. 761
High Courts29 Mar 1917
Bhicoobai Vs Hariba Raghuji
Bombay High Court · (1917) 19 BOMLR 650 : 42 Ind. Cas. 9
Contract Act, 1872 — Section 222, 223
High Courts28 Mar 1917
Emperor Vs Ibrahim Meer Shikari
Bombay High Court · (1917) ILR (Bom) 654
Prevention of Cruelty to Animals Act, 1890 — Section 3(b)
High Courts28 Mar 1917
Emperor Vs Ibrahim Mir Shikari
Bombay High Court · AIR 1917 Bom 199 : (1917) 19 BOMLR 524 : 41 Ind. Cas. 650
Prevention of Cruelty to Animals Act, 1890 — Section 3(b)
High Courts26 Mar 1917
Emperor Vs Ranchodlal Amratlal
Bombay High Court · AIR 1917 Bom 233 : (1917) 19 BOMLR 521 : 41 Ind. Cas. 656
Bombay District Municipal Act, 1901 — Section 3